COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 23 of 128
High Courts08 Nov 2010
Ananakku Muslim Jama-Ath Vs Shihabudeen, Salahudden, Muhammed Yousuf and The Wakf Board
High Court Of Kerala · (2010) 11 KL CK 0317
Waqf Act, 1995 — Section 6, 7
High Courts08 Nov 2010Dismissed
Muraleedharan Nair and Others Vs Kerala State Warehousing Corporation and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0272
Kerala State Warehousing Corporation Staff Regulations, 1963 — Regulation 6, 7
High Courts08 Nov 2010Dismissed
State of Kerala Vs Seven Seas Distillery Limited
High Court Of Kerala · (2010) 11 KL CK 0271
High Courts08 Nov 2010Dismissed
K. Krishnan Vs The Director General of Posts and Others
High Court Of Kerala · (2010) 11 KL CK 0264
High Courts08 Nov 2010
Gopi Vs Biju and Others
High Court Of Kerala · (2011) 1 KLJ 347
Kerala Motor Vehicles Rules, 1989 — Rule 397(2)
High Courts08 Nov 2010Dismissed
Sajeena Beevi, Mohammed Kutty A., Abdul Sathar and Nizar Vs The State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0229
Constitution of India, 1950 — Article 226
High Courts08 Nov 2010Dismissed
M.G. Aravindakshan Vs The Special Tahsildar (LA)
High Court Of Kerala · (2010) 11 KL CK 0227
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts08 Nov 2010Allowed
Reetha Alias Veena Vs Mathew Alias Shaji
High Court Of Kerala · (2010) 11 KL CK 0226
High Courts08 Nov 2010Dismissed
Joseph Vs Thressia @ Baby and Others
High Court Of Kerala · (2010) 11 KL CK 0225
Constitution of India, 1950 — Article 227
High Courts08 Nov 2010Dismissed
Sheena Vs S.I. of Police, Manilal and Leena
High Court Of Kerala · (2010) 11 KL CK 0223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts08 Nov 2010Allowed
Karim Vs Ramla Usman and Another
High Court Of Kerala · (2010) 11 KL CK 0222
High Courts08 Nov 2010
V.C. Vasumathy Vs The Union of India (UOI) and The State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0205
High Courts08 Nov 2010Allowed
Padmarajan A. Vs The District Superintendent of Police and The Sub Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0199
High Courts08 Nov 2010Allowed
Jayakumar Pillai Vs Sherifa Beevi and Others
High Court Of Kerala · (2010) 11 KL CK 0198
Land Acquisition Act, 1894 — Section 31(2)
High Courts08 Nov 2010Dismissed
State of Kerala Vs Basil Yeldhose, Binson Yeldhose and Rahel Paulose
High Court Of Kerala · (2010) 11 KL CK 0194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46AKerala General Sales Tax Act, 1963 — Section 49AKerala Value Added Tax Act, 2003 — Section 79
High Courts08 Nov 2010Dismissed
K. Muhammed Ali Vs South Malabar Grameen Bank
High Court Of Kerala · (2010) 11 KL CK 0193