High Courts22 Jan 2003Allowed
Soman Karthikeyan Vs State
High Court Of Kerala · (2003) 01 KL CK 0042
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 380, 450, 461
COURT ARCHIVE
High Court Of Kerala judgments, 2003
944 judgments · page 45 of 48
High Courts22 Jan 2003
Commissioner of Income Tax Vs Smt. K.C. Agnes and Others
High Court Of Kerala · (2003) 183 CTR 29 : (2003) 262 ITR 354
Income Tax Act, 1961 — Section 45
High Courts22 Jan 2003Dismissed
Ravindran Nair Vs Mahatma Gandhi University
High Court Of Kerala · (2003) 1 KLT 908
Mahatma Gandhi University Act, 1985 — Section 10(17)
High Courts22 Jan 2003Dismissed
Deputy Commissioner (Law), Board of Revenue (Taxes) Vs P.G. Mani
High Court Of Kerala · (2006) 146 STC 276
High Courts21 Jan 2003
C.V. Jolly Vs Oriental Kuries Ltd.
High Court Of Kerala · (2003) 1 KLJ 543
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 15, Order 32 Rule 3Mental Health Act, 1987 — Section 52, 53, 54, 55
High Courts21 Jan 2003
Alexander George Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 182 CTR 277
Income Tax Act, 1961 — Section 2(14), 45(1)Land Acquisition Act, 1894 — Section 11, 16, 17, 4, 9
High Courts21 Jan 2003Dismissed
Saseendran Vs Viswambaran
High Court Of Kerala · (2003) 2 ILR (Ker) 239 : (2003) 1 KLT 459
Civil Procedure Code, 1908 (CPC) — Section 9Kerala Abkari Act, 1077 — Section 54A, 72
High Courts21 Jan 2003Dismissed
Kannur District Co-operative Bank Ltd. Vs Kerala State Co-operative Marketing Federation
High Court Of Kerala · (2003) 2 BC 274 : (2004) 118 CompCas 383 : (2003) 2 ILR (Ker) 63 : (2003) 1 KLT 734 : (2003) 46 SCL 96
Negotiable Instruments Act, 1881 (NI) — Section 131
High Courts21 Jan 2003Dismissed
Jolly Vs Oriental Kuries Ltd.
High Court Of Kerala · (2003) 2 CivCC 484 : (2003) 2 ILR (Ker) 404 : (2003) 1 KLT 881 : (2003) 2 RCR(Civil) 573
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts21 Jan 2003Dismissed
Commissioner of Income Tax Vs A.V. Thomas and Co.
High Court Of Kerala · (2003) 182 CTR 116
Income Tax Act, 1961 — Section 143(1), 143(2)
High Courts21 Jan 2003Allowed
Venad Tourist Complex Vs Asst. Excise Commissioner and Others
High Court Of Kerala · (2003) 1 KLJ 459 : (2003) 2 KLT 167
High Courts21 Jan 2003Dismissed
P.S. Saseendran Vs Vishwambharan and Others
High Court Of Kerala · (2003) 1 KLJ 265
Civil Procedure Code, 1908 (CPC) — Section 80, 9, 91, 91(1), 91(2)Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 2003Dismissed
Kannur Dist. Co-op. Bank Ltd. Vs Kerala State Co-op. Mktg. Fedn. and Others
High Court Of Kerala · (2003) 1 KLJ 554
Negotiable Instruments Act, 1881 (NI) — Section 131, 89
High Courts20 Jan 2003Allowed
National Insurance Co. Ltd. Vs Kottan and Others
High Court Of Kerala · (2003) 1 KLJ 824
Motor Vehicles Act, 1988 — Section 147(1)(b)(i), 2(14), 2(35), 2(44)
High Courts20 Jan 2003Allowed
National Insurance Co. Ltd. Vs Kottan
High Court Of Kerala · (2003) 2 ACC 634 : (2003) ACJ 1816 : (2003) 1 AnWR 675 : (2003) 3 ILR (Ker) 119 : (2003) 2 KLT 29 : (2003) 3 RCR(Civil) 376
High Courts20 Jan 2003
Kerala Water Authority Vs Valsan
High Court Of Kerala · (2003) 2 ILR (Ker) 57 : (2003) 1 KLT 971
Constitution of India, 1950 — Article 12, 166, 299Kerala Court Fees and Suits Valuation Act, 1959 — Section 73AKerala Water Supply and Sewerages Act, 1986 — Section 3
High Courts20 Jan 2003
Navu and Others Vs Chinnayyan Chettiar and Others
High Court Of Kerala · (2003) 1 KLJ 642
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts20 Jan 2003
Ajith Kumar Vs Director General of Police
High Court Of Kerala · (2003) 2 ACC 24 : AIR 2003 Ker 214 : (2003) 2 ILR (Ker) 125 : (2003) 1 KLT 671
Motor Vehicles Act, 1988 — Section 207
High Courts20 Jan 2003
Navu Vs Chinnayyan Chettiar
High Court Of Kerala · (2003) 2 ILR (Ker) 459 : (2003) 2 KLT 283
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts20 Jan 2003
M.S. Ajith Kumar and Others Vs D.G.P. and Others
High Court Of Kerala · (2003) 1 KLJ 479
Motor Vehicles Act, 1988 — Section 207, 3, 39, 4, 66