High Courts06 Jan 2003
Kerala Primary Co-operative Societies Assn. and Other Vs Registrar of Co-operative Societies
High Court Of Kerala · (2003) 2 KLJ 1083 : (2003) 1 KLT 352
Kerala Co-operative Societies Act, 1969 — Section 80B
COURT ARCHIVE
High Court Of Kerala judgments, 2003
944 judgments · page 48 of 48
High Courts06 Jan 2003
Kunhimohammed Vs Nafeesa
High Court Of Kerala · (2003) 1 ALT(Cri) 244 : (2004) CriLJ 1000 : (2003) 1 ILR (Ker) 534 : (2003) 1 KLT 364
Civil Procedure Code, 1908 (CPC) — Section 148Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 2, 362
High Courts06 Jan 2003Dismissed
Simon Vs George
High Court Of Kerala · (2003) 2 CivCC 89 : (2003) 1 KLT 718 : (2003) 2 RCR(Civil) 315 : (2003) 94 RD 507
Evidence Act, 1872 — Section 68, 69
High Courts06 Jan 2003Dismissed
Mary Vs Mathew
High Court Of Kerala · (2004) 3 ACC 134 : (2003) ACJ 1344 : (2003) 1 ILR (Ker) 595 : (2003) 2 RCR(Civil) 316
Motor Vehicles Act, 1988 — Section 166