COURT ARCHIVE
944 judgments · page 43 of 48
High Court Of Kerala · (2003) 1 KLJ 436
High Court Of Kerala · (2003) 1 KLJ 350
High Court Of Kerala · AIR 2003 Ker 356 : (2003) 2 KLJ 460
High Court Of Kerala · AIR 2003 Ker 143 : (2003) 1 ILR (Ker) 502
High Court Of Kerala · (2003) 1 KLT 961
High Court Of Kerala · AIR 2003 Ker 186
High Court Of Kerala · AIR 2003 Ker 140 : (2003) 2 ILR (Ker) 385 : (2003) 3 RCR(Civil) 45
High Court Of Kerala · AIR 2003 Ker 197 : (2003) 2 BC 394 : (2003) 3 ILR (Ker) 116 : (2003) 1 KLT 892 : (2003) 2 RCR(Civil) 491
High Court Of Kerala · (2003) 2 ILR (Ker) 427 : (2003) 1 KLT 780
High Court Of Kerala · AIR 2003 Ker 205 : (2003) 1 KLT 829
High Court Of Kerala · AIR 2003 Ker 284 : (2004) 1 BC 234 : (2003) 117 CompCas 312
High Court Of Kerala · (2004) 1 BC 278 : (2003) 3 CivCC 19 : (2003) 2 ILR (Ker) 242 : (2003) 2 KLT 918 : (2003) 4 RCR(Criminal) 15
High Court Of Kerala · (2003) 185 CTR 352 : (2003) 264 ITR 715
High Court Of Kerala · (2003) 1 KLJ 345
High Court Of Kerala · (2003) 2 CivCC 717 : (2003) 1 KLJ 548
High Court Of Kerala · (2003) 1 KLJ 838
High Court Of Kerala · (2003) 1 KLJ 610
High Court Of Kerala · (2003) 3 ACC 293 : (2003) ACJ 1331 : AIR 2003 Ker 225 : (2003) 1 ILR (Ker) 549 : (2003) 2 KLT 299 : (2003) 3 RCR(Civil) 431
High Court Of Kerala · (2003) 2 KLT 128 : (2003) 3 LLJ 837
High Court Of Kerala · (2003) 3 ACC 264 : (2003) 2 ACC 682 : (2003) ACJ 623 : (2003) 1 KLT 701 : (2003) 2 RCR(Civil) 317