High Courts19 Mar 2002
Saseendran Nair C. Vs D.G.M., State Bank of Travancore and Another
High Court Of Kerala · (2002) 95 FLR 185 : (2003) 1 LLJ 165
COURT ARCHIVE
High Court Of Kerala judgments, 2002
896 judgments · page 37 of 45
High Courts18 Mar 2002
Thulaseedharan Vs State of Kerala
High Court Of Kerala · (2002) 2 ALT(Cri) 25 : (2002) CriLJ 2522 : (2002) 3 RCR(Criminal) 207
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(2)
High Courts15 Mar 2002Allowed
Natarajan P.P. Vs State Bank of Travancore and Another
High Court Of Kerala · (2002) 93 FLR 1234 : (2002) 3 LLJ 201
Constitution of India, 1950 — Article 226
High Courts15 Mar 2002Dismissed
Jaleel Vs State of Kerala
High Court Of Kerala · (2002) 03 KL CK 0043
Central Motor Vehicles Rules, 1989 — Rule 95(2), 95(7)Motor Vehicles Act, 1988 — Section 46
High Courts15 Mar 2002Dismissed
George Vs State of Kerala
High Court Of Kerala · (2003) CriLJ 1579 : (2002) 2 ILR (Ker) 382 : (2002) 3 RCR(Criminal) 531
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts15 Mar 2002Allowed
Vasantha Kumari Vs Canara Bank
High Court Of Kerala · (2002) 94 FLR 728 : (2002) 1 KLJ 626 : (2002) 3 LLJ 1002
High Courts15 Mar 2002Allowed
Mohammed Ajmal Vs Antony and Others
High Court Of Kerala · (2002) 1 KLJ 457
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2(ia)(m), 2(ix), 7(i), 7(ii)
High Courts15 Mar 2002Allowed
Mohammed Ajmal Vs Food Inspector
High Court Of Kerala · (2002) CriLJ 2525
Prevention of Food Adulteration Act, 1954 — Section 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 29, 37A, 37A(2)
High Courts14 Mar 2002Dismissed
Venkitachalam, C.R. Vs Union of India (UOI) and Others
High Court Of Kerala · (2002) 03 KL CK 0057
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 16, 19, 27Constitution of India, 1950 — Article 310, 311
High Courts14 Mar 2002
Bhavani Amma Vs Surendran
High Court Of Kerala · (2002) CriLJ 2516 : (2002) 2 ILR (Ker) 181
Contempt of Courts Act, 1971 — Section 12, 2
High Courts14 Mar 2002Allowed
Mohammed Salim Vs Habeeb and Company
High Court Of Kerala · (2002) 1 KLJ 474
Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4), 18, 20
High Courts14 Mar 2002
Deputy Commissioner of Income Tax Vs S.T.N. Textiles Ltd.
High Court Of Kerala · (2002) 175 CTR 543 : (2002) 257 ITR 161
Income Tax Act, 1961 — Section 260A, 260A(7), 31, 37
High Courts14 Mar 2002Allowed
Dr. V.A. Mohammed Salim Vs Habeeb and Co. and Others
High Court Of Kerala · (2002) 1 KLJ 474
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115Constitution of India, 1950 — Article 226, 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iv), 18, 20
High Courts14 Mar 2002Dismissed
Mary Vs Kunjanam
High Court Of Kerala · (2002) 03 KL CK 0007
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 2(6)
High Courts14 Mar 2002Allowed
Rajeena Vs State of Kerala
High Court Of Kerala · (2002) 3 CivCC 599 : (2003) 2 DMC 226 : (2002) 4 RCR(Civil) 670
High Courts13 Mar 2002Allowed
Anthony Uthup Vs Kunjavarankutty Hajee and Another
High Court Of Kerala · AIR 2003 Ker 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11Limitation Act, 1963 — Article 137
High Courts13 Mar 2002Allowed
Anthony Vs Kunjavarankutty Hajee
High Court Of Kerala · (2002) 2 ILR (Ker) 601 : (2002) 2 RCR(Civil) 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1963 — Article 137
High Courts13 Mar 2002
Ashraf Vs Jennathu Beevi
High Court Of Kerala · (2003) 1 CivCC 72 : (2002) CriLJ 4419 : (2002) 3 ILR (Ker) 375 : (2003) 1 RCR(Criminal) 461
Dissolution of Muslim Marriages Act, 1939 — Section 3
High Courts13 Mar 2002
Commissioner of Income Tax Vs Parry Agro Industries Ltd. (formerly CWS (India) Ltd.)
High Court Of Kerala · (2002) 177 CTR 257 : (2002) 257 ITR 41 : (2003) 131 TAXMAN 577
Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(3)
High Courts11 Mar 2002Dismissed
Vellachy Vs Kallyany, Kallyany, Rajan, Chandran, Pappu, Omana, Santha, Syamala, Raman and Sawritha
High Court Of Kerala · (2002) 03 KL CK 0060