High Courts02 Apr 2002
Cadila Pharmaceuticals Ltd. Vs State of Kerala and Others
High Court Of Kerala · AIR 2002 Ker 357
Drugs and Cosmetics Act, 1940 — Section 18, 3
COURT ARCHIVE
High Court Of Kerala judgments, 2002
896 judgments · page 35 of 45
High Courts02 Apr 2002Allowed
Govindankutty Vs The General Manager
High Court Of Kerala · (2002) 2 ILR (Ker) 173
General Clauses Act, 1897 — Section 2Revenue Recovery Act, 1890 — Section 3, 4, 5
High Courts01 Apr 2002
Mary Roy Vs Susie Issac and Others
High Court Of Kerala · (2002) 04 KL CK 0057
Succession Act, 1925 — Section 33
High Courts01 Apr 2002Allowed
Adam, C.P. Vs E.V. Mohammed Koya and Others
High Court Of Kerala · (2002) 04 KL CK 0055
Arbitration Act, 1940 — Section 14, 2
High Courts01 Apr 2002
Thomas and Another Vs Agricultural Income Tax and Sales Tax Officer and Others
High Court Of Kerala · (2002) 128 STC 224
High Courts01 Apr 2002
In Re: Indian Divorce Act, 1869 as amended by Divorce (Amendment) Act, 2001
High Court Of Kerala · (2002) 04 KL CK 0050
Constitution of India, 1950 — Article 14Divorce (Amendment) Act, 2001 — Section 4, 45Divorce Act, 1869 — Section 16, 4, 45, 55, 6
High Courts01 Apr 2002
Suo Motu Reference in the Matter of Divorce Act
High Court Of Kerala · (2002) 2 DMC 753 : (2002) 2 KLJ 418 : (2003) 1 RCR(Civil) 546
Divorce (Amendment) Act, 2001 — Section 10, 16, 17, 18, 20Divorce Act, 1869 — Section 45, 55
High Courts01 Apr 2002
Thomas and Co. Vs UCO Bank
High Court Of Kerala · (2002) 2 ILR (Ker) 348
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 20, 31
High Courts01 Apr 2002Partly Allowed
Vasanthakumari Vs Child Development Project Officer
High Court Of Kerala · (2002) 04 KL CK 0028
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Kerala Revenue Recovery Act, 1968 — Section 80
High Courts27 Mar 2002Allowed
Santhoshkumar Vs Simi and Another
High Court Of Kerala · (2002) 1 KLJ 633
Motor Vehicles Act, 1988 — Section 173
High Courts27 Mar 2002Dismissed
Veeran Sayvu Ravuthar Vs Beevathumma
High Court Of Kerala · AIR 2002 Ker 370 : (2002) 3 CivCC 536 : (2003) 2 DMC 20 : (2002) 3 ILR (Ker) 126 : (2002) 4 RCR(Civil) 424
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(11)
High Courts27 Mar 2002Dismissed
Narayanankutty Vs Abiida Abdul Kareem
High Court Of Kerala · (2002) 2 ILR (Ker) 571
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 2(1)
High Courts26 Mar 2002
Dr. Abraham Kuruvilla Vs Sree Chitra Tirunal Institute for Medical Science and Technology and Others
High Court Of Kerala · (2002) 03 KL CK 0064
Constitution of India, 1950 — Article 226
High Courts26 Mar 2002
Prabhakaran Vs Ranjini
High Court Of Kerala · AIR 2002 Ker 312 : (2002) 3 ILR (Ker) 193 : (2002) 1 KLJ 704
Kerala High Court Act, 1971 — Section 5
High Courts25 Mar 2002Dismissed
President, Kolkkalam Service Vs Meenakshikutty V.M
High Court Of Kerala · (2002) 2 KLJ 576
Kerala Co-operative Societies Rules, 1969 — Rule 176, 198
High Courts25 Mar 2002Allowed
The Deputy Commissioners Vs Indian Rare Earths Ltd.
High Court Of Kerala · (2002) 03 KL CK 0056
Kerala General Sales Tax Act, 1963 — Section 5
High Courts25 Mar 2002Dismissed
Rejikumar Vs Sukumaran
High Court Of Kerala · (2003) 1 ALT(Cri) 437 : (2003) 1 AnWR 774 : (2002) 2 CivCC 393 : (2002) 112 CompCas 12 : (2002) CriLJ 3255 : (2002) 3 RCR(Criminal) 213
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts25 Mar 2002
Saraswathi Vs Registrar of Co-operative Societies
High Court Of Kerala · (2002) 03 KL CK 0040
High Courts25 Mar 2002Dismissed
Premier Plantations Ltd. Vs M. Ebrahimkutty
High Court Of Kerala · (2002) 110 CompCas 721 : (2002) 2 ILR (Ker) 209
Companies Act, 1956 — Section 10, 237, 237(1), 483
High Courts25 Mar 2002Dismissed
Commissioner of Income Tax Vs Kunnamkulam Mill Board
High Court Of Kerala · (2002) 178 CTR 356 : (2002) 2 ILR (Ker) 112 : (2002) 257 ITR 544
Income Tax Act, 1961 — Section 45(4)