High Courts28 Feb 2002Allowed
Aliyarkunju Shajahan Vs State of Kerala and Another
High Court Of Kerala · (2002) CriLJ 1981
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
High Court Of Kerala judgments, 2002
896 judgments · page 39 of 45
High Courts28 Feb 2002Allowed
Sheeba Vs The Regional Transport Authority
High Court Of Kerala · (2002) 2 ILR (Ker) 153
Motor Vehicles Act, 1988 — Section 87(1)
High Courts27 Feb 2002Dismissed
Pradeep Vs University of Kerala
High Court Of Kerala · (2002) 02 KL CK 0027
High Courts27 Feb 2002
Sadanandan Vs Dhanalakshmy
High Court Of Kerala · (2002) 3 CivCC 698 : (2002) 2 ILR (Ker) 480 : (2002) 4 RCR(Civil) 357
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Feb 2002Dismissed
Aryans River Resorts Kerala Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2002) 02 KL CK 0019
Constitution of India, 1950 — Article 47Kerala Foreign Liquor Rules, 1953 — Rule 13, 13(3)
High Courts27 Feb 2002Allowed
Oriental Insurance Co. Ltd. Vs Narayanan
High Court Of Kerala · (2003) 1 ACC 311 : (2003) 1 KLT 1 : (2003) 1 RCR(Civil) 488
Motor Vehicles Act, 1988 — Section 149(2)
High Courts27 Feb 2002Dismissed
Textorium and Another Vs K.A. John Victor and Another
High Court Of Kerala · (2002) 02 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 20, 23, 23(1)
High Courts27 Feb 2002Dismissed
P.J. Mathew Vs State of Kerala and Others
High Court Of Kerala · (2002) 2 KLJ 240
High Courts26 Feb 2002
Abdul Jalal Vs Mariya Financiers
High Court Of Kerala · AIR 2002 Ker 276 : (2002) 2 CivCC 667 : (2002) 2 ILR (Ker) 203 : (2002) 3 RCR(Civil) 492
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 64
High Courts26 Feb 2002Dismissed
P.V. Sadasivan, and another Vs M/s. Industrial Credit and Syndicate Ltd.
High Court Of Kerala · AIR 2002 Ker 207
High Courts25 Feb 2002Allowed
William Reynold Vs Kerala Motor Transport Workers Welfare Fund Board
High Court Of Kerala · (2002) 02 KL CK 0063
Kerala Revenue Recovery Act, 1968 — Section 65
High Courts25 Feb 2002Dismissed
Sreeramachandran Vs State of Kerala
High Court Of Kerala · (2002) 02 KL CK 0047
Constitution of India, 1950 — Article 226
High Courts25 Feb 2002Dismissed
Holy Cross Hospital Vs State of Kerala
High Court Of Kerala · (2002) 3 RCR(Criminal) 210
Drugs and Cosmetics (IXth Amendment) Rules, 1994 — Rule 3Drugs and Cosmetics Act, 1940 — Section 18
High Courts25 Feb 2002Allowed
Unnikrishna Pillai R. Vs Presiding Officer, Labour Court and Another
High Court Of Kerala · (2002) 95 FLR 299 : (2002) 2 LLJ 493
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts23 Feb 2002Allowed
Gopal Divedi Vs Prabha Divedi
High Court Of Kerala · (2002) 2 DMC 773
Penal Code, 1860 (IPC) — Section 494
High Courts22 Feb 2002Dismissed
Chintha Dharmarajan Vs Mary Anto
High Court Of Kerala · (2002) 02 KL CK 0057
Kerala Panchayat Raj Act, 1994 — Section 90
High Courts22 Feb 2002Allowed
Thomas Wilfred Vs Reserve Bank of India
High Court Of Kerala · (2002) 02 KL CK 0037
Banking Regulation Act, 1949 — Section 35A
High Courts22 Feb 2002
Sivaraman Vs State of Kerala
High Court Of Kerala · (2002) 02 KL CK 0014
Kerala Handloom Workers Welfare Fund Act, 1989 — Section 4(2)
High Courts21 Feb 2002
Dharmarajan Vs State
High Court Of Kerala · (2002) CriLJ 2571 : (2002) 2 ILR (Ker) 235 : (2002) 3 RCR(Criminal) 199 : (2003) 2 RCR(Criminal) 149
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145, 161(3), 165
High Courts20 Feb 2002Dismissed
Thressiamma Vs Custodian of Vested Forests
High Court Of Kerala · (2002) 1 KLJ 361
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8