COURT ARCHIVE

High Court Of Kerala judgments, 2000

688 judgments · page 20 of 35

High Courts29 Jun 2000Dismissed

Balakrishna Thantri Vs Industrial Crdit Dev. Syndicate

High Court Of Kerala · (2000) 2 KLJ 268

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 64, Order 38 Rule 5, Order 41 Rule 6, 145Registration Act, 1908 — Section 17, 17(1)(b), 17(2)(vi), 49

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High Courts28 Jun 2000

Ajantha Travels and Others Vs Government of India and Others

High Court Of Kerala · (2000) 06 KL CK 0064

Constitution of India, 1950 — Article 14, 19(1)Passports Act, 1967 — Section 17Passports Rules, 1980 — Rule 3

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High Courts28 Jun 2000

Ajantha Travels and Others etc. Vs Govt. of India and Others etc.

High Court Of Kerala · (2000) 06 KL CK 0041

Constitution of India, 1950 — Article 14, 19(1)Passports Act, 1967 — Section 17Passports Rules, 1980 — Rule 3

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High Courts28 Jun 2000Dismissed

Abdul Gafoor Vs State of Kerala

High Court Of Kerala · (2000) 2 KLJ 121

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High Courts28 Jun 2000Dismissed

T.P. Chandran Vs M.K. Sathyanandan and Another

High Court Of Kerala · (2000) 2 ALD(Cri) 821 : (2000) 3 CivCC 181 : (2000) CriLJ 3728 : (2000) 2 KLJ 287 : (2000) 3 RCR(Criminal) 660

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts27 Jun 2000Dismissed

Noorjahan Vs T.T. Moideen and Others

High Court Of Kerala · (2000) CriLJ 4264 : (2000) 3 ILR (Ker) 433

Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2), 206, 228Penal Code, 1860 (IPC) — Section 34, 498A

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High Courts27 Jun 2000

S. Shamsudeen Vs District Collector and Others

High Court Of Kerala · (2000) 06 KL CK 0045

Land Acquisition Act, 1894 — Section 49

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High Courts27 Jun 2000Allowed

Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Janatha Expeller Company

High Court Of Kerala · (2001) 121 STC 80

Kerala General Sales Tax Act, 1963 — Section 35

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High Courts26 Jun 2000

Mrs. Krishnamma Somanatha Panicker Vs Special Tahsildar and Others

High Court Of Kerala · (2000) 2 KLJ 31

Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 5A(2), 6

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High Courts26 Jun 2000Dismissed

Parvathi Mills, Unit of NTC Ltd. Vs Quilon Hotel and Tea Shop Workers Union (INTUC) and Another

High Court Of Kerala · (2000) 86 FLR 469 : (2000) 2 LLJ 530

Industrial Disputes Act, 1947 — Section 36(4)

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High Courts23 Jun 2000

COMMISSIONER OF INCOME TAX Vs RAM BAHADUR THAKKUR (P) LTD.

High Court Of Kerala · (2000) 163 CTR 70

Income Tax Act, 1961 — Section 256

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High Courts23 Jun 2000

Commissioner of Income Tax Vs Ram Bahadur Thakkur (P.) Ltd.

High Court Of Kerala · (2000) 245 ITR 607

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High Courts23 Jun 2000

Pathumma Vs State of Kerala and Others

High Court Of Kerala · (2000) 3 RCR(Criminal) 655

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 80Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 197, 197(1)Kerala Police Act, 1960 — Section 64, 64(3)

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High Courts23 Jun 2000Dismissed