High Courts10 Jul 2000
Prasannam Vs Director General, B.S.F.
High Court Of Kerala · (2000) 07 KL CK 0027
Border Security Force Rules, 1969 — Rule 19(1)Central Civil Services (Pension) Rules, 1972 — Rule 49(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 19 of 35
High Courts10 Jul 2000Dismissed
Makkarupillai Vs Babu
High Court Of Kerala · (2001) 1 KLJ 406 : (2001) 2 RCR(Civil) 599
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 96Contract Act, 1872 — Section 74
High Courts10 Jul 2000
Commissioner of Income Tax Vs George Oommen and Co.
High Court Of Kerala · (2001) 247 ITR 574
Income Tax Act, 1961 — Section 256(1)Partnership Act, 1932 — Section 4, 6
High Courts10 Jul 2000
COMMISSIONER OF INCOME TAX Vs GEORGE OOMMEN and CO.
High Court Of Kerala · (2000) 163 CTR 225 : (2001) 112 TAXMAN 455
COMPANIES ACT, 1956 — Section 256Partnership Act, 1932 — Section 4, 6
High Courts10 Jul 2000Allowed
Dr. V.C. Kamalu and Others Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 164
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 226, 32, 323A, 323BKerala Lok Ayukta Act, 1999 — Section 10, 11, 2, 2(o), 20
High Courts10 Jul 2000Dismissed
Makkarupillai and Another Vs Babu
High Court Of Kerala · (2001) 1 KLJ 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 96Contract Act, 1872 — Section 74
High Courts07 Jul 2000
Commissioner of Income Tax Vs Sea Lord Hotel P. Ltd.
High Court Of Kerala · (2000) 245 ITR 601
Income Tax Act, 1961 — Section 256, 32Industrial Disputes Act, 1947 — Section 25FF
High Courts07 Jul 2000
COMMISSIONER OF INCOME TAX Vs SEA LORD HOTEL (P) LTD.
High Court Of Kerala · (2001) 162 CTR 408
Income Tax Act, 1961 — Section 256Industrial Disputes Act, 1947 — Section 25FF
High Courts06 Jul 2000
Dr. Jess Raphel Vs Regina Joseph K.L.
High Court Of Kerala · (2000) 2 KLJ 133
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4), 27Kerala Buildings (Lease and Rent Control) Rules, 1979 — Rule 12
High Courts06 Jul 2000Allowed
Muraleedharan Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 985
Kerala Education Rules, 1959 — Rule 1(1), 49, 51A, 52
High Courts06 Jul 2000Allowed
Muraleedharan Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 985
High Courts05 Jul 2000Dismissed
Mohammed Shereef Vs Soma Rajan
High Court Of Kerala · (2000) 3 CivCC 356 : (2000) 2 KLJ 387 : (2000) 4 RCR(Civil) 453
Evidence Act, 1872 — Section 91, 92
High Courts04 Jul 2000Dismissed
John Thomas Vs Joseph Thomas
High Court Of Kerala · AIR 2000 Ker 408 : (2001) 1 CivCC 281 : (2000) 3 ILR (Ker) 517 : (2001) 2 RCR(Civil) 442
Limitation Act, 1963 — Article 54
High Courts04 Jul 2000Dismissed
John Thomas and Others Vs Joseph Thomas and Others
High Court Of Kerala · AIR 2000 Ker 408 : (2000) 3 ILR (Ker) 517
Contract Act, 1872 — Section 17, 18Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 10, 20
High Courts03 Jul 2000Allowed
Sudha Thejus and Others Vs Union of India and Others
High Court Of Kerala · (2000) 2 KLJ 479
Post Office Recurring Deposit Rules, 1981 — Rule 9A
High Courts03 Jul 2000Allowed
Manikkuttan Nair Vs Girija Amma
High Court Of Kerala · (2000) CriLJ 3726 : (2001) 1 DMC 117 : (2000) 2 KLJ 274 : (2000) 4 RCR(Criminal) 359
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts03 Jul 2000Allowed
Babu Vs Food Inspector
High Court Of Kerala · (2000) 2 KLJ 129
Prevention of Food Adulteration Act, 1954 — Section 11, 16(l)(a)(i), 2(ia)(m), 7(i)
High Courts30 Jun 2000
Emerald Valley Estate Limited Vs The State of Kerala and Others
High Court Of Kerala · (2000) 3 ILR (Ker) 403 : (2003) 260 ITR 147
Transfer of Property Act, 1882 — Section 51
High Courts29 Jun 2000
F.A.C.T. and Another Vs H. Sooryanarayana Iyer and Another
High Court Of Kerala · (2000) 06 KL CK 0063
Constitution of India, 1950 — Article 12, 14, 16
High Courts29 Jun 2000Allowed
Karunakaran Nadar Vs State
High Court Of Kerala · (2000) 2 ALT(Cri) 313 : (2000) CriLJ 3748 : (2000) 2 KLJ 210 : (2000) 4 RCR(Criminal) 154
Penal Code, 1860 (IPC) — Section 489, 489C