COURT ARCHIVE
697 judgments · page 9 of 35
High Court Of Kerala · (2000) 1 KLJ 87
High Court Of Kerala · (1999) 2 KLJ 1021
High Court Of Kerala · (1999) 2 KLJ 1090
High Court Of Kerala · (2000) 108 TAXMAN 510
High Court Of Kerala · (2000) 2 KLJ 26 : (2000) 3 LLJ 1611
High Court Of Kerala · (2000) 118 STC 372
High Court Of Kerala · (2000) 243 ITR 284
High Court Of Kerala · (2000) 159 CTR 286 : (2000) 243 ITR 123
High Court Of Kerala · (2000) 161 CTR 117 : (2000) 242 ITR 155 : (2001) 114 TAXMAN 192
High Court Of Kerala · (2000) 109 TAXMAN 91
High Court Of Kerala · (1999) 2 KLJ 1056
High Court Of Kerala · (2000) 1 ACC 206 : (2000) ACJ 839 : (2000) 1 ILR (Ker) 405 : (2000) 2 RCR(Civil) 287
High Court Of Kerala · (2000) 3 LLJ 1584
High Court Of Kerala · (2000) 241 ITR 753
High Court Of Kerala · (2000) 1 ALT(Cri) 219 : (2000) 1 CivCC 548 : (2000) 1 CivCC 299 : (2001) 103 CompCas 561 : (2000) 1 ILR (Ker) 444 : (1999) 2 KLJ 1051 : (2000) 1 RCR(Criminal) 375
High Court Of Kerala · (2000) 158 CTR 628 : (2000) 108 TAXMAN 1
High Court Of Kerala · (1999) 10 KL CK 0026
High Court Of Kerala · (2000) ACJ 1067
High Court Of Kerala · (1999) 10 KL CK 0080
High Court Of Kerala · (2000) 161 CTR 383 : (2000) 242 ITR 144