High Courts15 Oct 1999

Kalliani Amma Vs Mallika

High Court Of Kerala · (2000) 1 CivCC 250 : (1999) 2 KLJ 1058 : (2000) 2 RCR(Civil) 289 : (2000) 1 RCR(Rent) 161

Limitation Act, 1963 — Section 2(4)
High Courts15 Oct 1999Allowed

Chacko, P.V. Vs K. Jayavarma and Others

High Court Of Kerala · (1999) 10 KL CK 0003

Advocates Act, 1961 — Section 15, 15(1), 3, 4Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution of India, 1950 — Article 99
High Courts15 Oct 1999

Thankappan Vs Achuthan

High Court Of Kerala · (2000) 1 CivCC 478

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2, Order 17 Rule 2, Order 9 Rule 8, Order 9 Rule 9, Order 9 Rule 9
High Courts14 Oct 1999Allowed

P.M. Abubacker Vs P.J. Alexander

High Court Of Kerala · (2000) CriLJ 1168 : (2000) 1 ILR (Ker) 329 : (2000) 1 RCR(Criminal) 259

Criminal Procedure Code, 1973 (CrPC) — Section 306, 311, 313, 319, 320(8)Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts14 Oct 1999Allowed

K. Zainaba Vs Union of India (UOI) and Others

High Court Of Kerala · (2000) CriLJ 968 : (2000) 1 ILR (Ker) 207

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts14 Oct 1999

Hameed Vs Ashokan

High Court Of Kerala · (2000) 1 ACC 130 : (2000) 1 ILR (Ker) 510 : (1999) 2 KLJ 719 : (2000) 1 RCR(Civil) 632

Kerala Motor Vehicles Rules, 1989 — Rule 170
High Courts14 Oct 1999

Karthy Vs Parukutty

High Court Of Kerala · (2000) 1 CivCC 97 : (2000) 1 RCR(Civil) 746

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114