High Courts24 Oct 1997
Commissioner of Income Tax Vs Aspinwall and Co. Ltd.
High Court Of Kerala · (1999) 235 ITR 106
Income Tax Act, 1961 — Section 37(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 6 of 26
High Courts23 Oct 1997Dismissed
Kerala Balagram Vs Kochumon alias Abraham
High Court Of Kerala · (1998) ACJ 996 : (1998) 1 LLJ 744
Workmens Compensation Act, 1923 — Section 2(1)
High Courts23 Oct 1997
State of Kerala and Another Vs K. Thomas Sebastian
High Court Of Kerala · AIR 1998 Ker 44 : (1998) 1 ILR (Ker) 489
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8B
High Courts23 Oct 1997
Anto Nitto Vs South Indian Bank Ltd.
High Court Of Kerala · AIR 1998 Ker 219 : (2001) 103 CompCas 648 : (1998) 1 ILR (Ker) 495
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72A, Order 21 Rule 72A(2), Order 21 Rule 72A(3), Order 21 Rule 90Evidence Act, 1872 — Section 115
High Courts23 Oct 1997
Kerala Balagram Vs Kochumon
High Court Of Kerala · (1998) 1 ACC 470 : (1998) 1 ILR (Ker) 374
Constitution of India, 1950 — Article 19Employees Compensation Act, 1923 — Section 11, 12, 2
High Courts21 Oct 1997
Hareendranath, M.K. Vs The State of Kerala and Others
High Court Of Kerala · (1997) 10 KL CK 0042
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 10, 10(2), 55
High Courts21 Oct 1997
Kerala Clays and Ceramic Products Ltd. Vs Tax Recovery Officer and Others
High Court Of Kerala · (1999) 235 ITR 455
Income Tax Act, 1961 — Section 220
High Courts21 Oct 1997
Mathew Thankachan Vs V.G. Manoharan and Others
High Court Of Kerala · (1999) 2 ACC 142 : (1999) ACJ 275 : AIR 1998 Ker 128 : (1998) 1 ILR (Ker) 476
Motor Vehicles Act, 1939 — Section 110B, 31
High Courts21 Oct 1997
Mary Simon Vs Mrs. Tressa Xavier
High Court Of Kerala · (1998) 1 KLJ 260
Kerala Stamp Act, 1959 — Article 42
High Courts20 Oct 1997Dismissed
Vilasini, P.K. Vs University of Kerala and Another
High Court Of Kerala · (1997) 10 KL CK 0043
Kerala State and Subordinate Services Rules, 1958 — Rule 15
High Courts17 Oct 1997Dismissed
Janias Julian and Others Vs K. Peethambaran and Others K. Peethambaran Vs Janias Julian and Others
High Court Of Kerala · (1998) 1 ACC 179 : (1998) ACJ 913 : (1998) 94 CompCas 303 : (1997) 2 KLJ 603
Motor Vehicles Act, 1939 — Section 46, 94, 96(2)
High Courts16 Oct 1997Allowed
International Air Transport Association Vs Hansa Travels (Pvt.) Ltd. and Another
High Court Of Kerala · AIR 1998 Ker 80 : (1998) 1 ILR (Ker) 728
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115
High Courts16 Oct 1997Allowed
State of Kerala and Another Vs Oriental Fire and Genl. Ins. Co. Ltd. and Another
High Court Of Kerala · (1998) ACJ 699 : (1998) 1 RCR(Civil) 259
Motor Vehicles Act, 1939 — Section 120
High Courts16 Oct 1997Allowed
State of Kerala and M.D. Chandra Bose Vs Mrs. Subaida Beevi and Others
High Court Of Kerala · (1998) 91 CompCas 194 : (1998) 1 ILR (Ker) 472 : (1997) 2 KLJ 776
Kerala Motor Vehicles Rules, 1989 — Rule 134Motor Vehicles Act, 1939 — Section 32, 38, 58
High Courts15 Oct 1997Dismissed
Shaji, N. Vs District Officer and Others
High Court Of Kerala · (1997) 10 KL CK 0045
Kerala Education Rules, 1959 — Rule 4(1), 4AKerala State and Subordinate Services Rules, 1958 — Rule 10, 13
High Courts14 Oct 1997Dismissed
Devadathan Vs Custodian of Vested Forests and Others
High Court Of Kerala · (1997) 2 KLJ 585
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 2, 3(2), 8, 8B, 8B(1)Kerala Private Forests (Vesting and Assignment) Amendment Act, 1986 — Section 8A, 8B, 8C, 8DTransfer of Property Act, 1882 — Section 41
High Courts13 Oct 1997
Commissioner of Income Tax Vs N. Krishnan
High Court Of Kerala · (1999) 235 ITR 386
Income Tax Act, 1961 — Section 144, 146
High Courts13 Oct 1997Allowed
Vazhakkala Estate Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · AIR 1998 Ker 68
Constitution of India, 1950 — Article 226Kerala Plantations Tax Act, 1960 — Section 10, 19, 9A
High Courts13 Oct 1997
BENOY KURIAN Vs AGRICULTURAL INCOME TAX OFFICER and Others
High Court Of Kerala · (1998) 146 CTR 494
Income Tax Act, 1961 — Section 144, 148, 158, 246, 253
High Courts13 Oct 1997
Benoy Kurian Vs Agricultural Income Tax Officer and Others
High Court Of Kerala · (1998) 234 ITR 617
Kerala Agricultural Income Tax Act, 1991 — Section 2(7), 57, 72, 72(3)Kerala Agricultural Income Tax Rules, 1991 — Rule 76Kerala Revenue Recovery Act, 1968 — Section 49(2)