High Courts10 Nov 1997Dismissed
Rosamma, V.T. Vs Regional Director, E.S.I. Corporation
High Court Of Kerala · (1997) 11 KL CK 0003
Employees State Insurance Act, 1948 — Section 53, 61, 75, 82
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 5 of 26
High Courts05 Nov 1997
Mani Joseph Vs State of Kerala
High Court Of Kerala · (1998) 2 ILR (Ker) 224 : (1998) 230 ITR 843
Kerala Agricultural Income Tax Act, 1950 — Section 20, 20(1)
High Courts05 Nov 1997Allowed
Genlite (P) Ltd. Vs Additional Sales Tax Officer and Another
High Court Of Kerala · (2003) 133 STC 422
Kerala General Sales Tax Rules, 1963 — Rule 21(10), 21(7), 21(9)
High Courts05 Nov 1997Dismissed
Noorjahan Podikannu Vs State of Kerala and Others
High Court Of Kerala · (1997) 2 KLJ 457
Evidence Act, 1872 — Section 114(e)Land Acquisition Act, 1894 — Section 11, 11A, 6, 6(2)
High Courts04 Nov 1997Allowed
Tony Antony and Vs Director General of Police (Crimes) and Others
High Court Of Kerala · (1998) 2 ALT(Cri) 241 : (1998) CriLJ 321 : (1998) 1 ILR (Ker) 770
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Immoral Traffic (Prevention) Act, 1956 — Section 3, 7
High Courts04 Nov 1997Dismissed
State of Kerala and Others Vs The Kannan Devan Hills Produce Co. Ltd., Munnar
High Court Of Kerala · AIR 1998 Ker 267 : (1998) 2 ILR (Ker) 1
Travancore-Cochin Forest Act, 1951 — Section 93(2)Travancore-Cochin Forest Rules, 1952 — Rule 3
High Courts04 Nov 1997Dismissed
State of Kerala and Others Vs Kannan Devan Hills Produce Co. Ltd.
High Court Of Kerala · (1998) 1 KLJ 78
Travancore-Cochin Forest Act, 1951 — Section 93(2)
High Courts03 Nov 1997
The Regional Director, E.S.I. Corporation Vs M.N. Unnikrishnan
High Court Of Kerala · (1997) 11 KL CK 0052
Employees State Insurance Act, 1948 — Section 19, 54, 54A, 54A(2), 75
High Courts03 Nov 1997Dismissed
K.M. Narayanan Nair Vs State of Kerala and Others
High Court Of Kerala · (1997) 11 KL CK 0047
Kerala Education Rules, 1959 — Rule 45, 45B
High Courts03 Nov 1997
DR. (MRS.) SUMATHY S. MENON TRUST Vs ASSISTANT COMMISSIONER OF INCOME TAX and Another
High Court Of Kerala · (1998) 150 CTR 391
Income Tax Act, 1961 — Section 12A(a)
High Courts03 Nov 1997
Benz Corporation Vs Income Tax Officer and Others
High Court Of Kerala · (1998) 232 ITR 807
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 127(1)
High Courts03 Nov 1997Dismissed
Vinod Krishnan Vs Missionaries of Charity
High Court Of Kerala · (1998) 1 DMC 266 : (1998) 1 ILR (Ker) 571 : (1998) 1 RCR(Civil) 551
Family Courts Act, 1984 — Section 7, 7(1), 7(2)Hindu Adoptions and Maintenance Act, 1956 — Section 9, 9(4)
High Courts03 Nov 1997
BENZ CORPORATION Vs INCOME TAX OFFICER and Others
High Court Of Kerala · (1998) 146 CTR 164
Income Tax Act, 1961 — Section 127
High Courts29 Oct 1997Allowed
Padmanabhan Asari Vs Chockanathan Asari
High Court Of Kerala · (1958) KLJ 179
High Courts27 Oct 1997
George John Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1998) 232 ITR 692
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 139(2), 143, 143(1)
High Courts27 Oct 1997
Midas Rubber Pvt. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 232 ITR 824
Income Tax Act, 1961 — Section 2(9), 255, 3, 3(4)
High Courts27 Oct 1997Dismissed
P.S.V. Menon Vs Malabar Cements Ltd. and Others
High Court Of Kerala · (1997) 10 KL CK 0011
Companies Act, 1956 — Section 617Penal Code, 1860 (IPC) — Section 204, 34Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2
High Courts27 Oct 1997
GEORGE JOHN Vs COMMISSIONER OF INCOME TAX and Another
High Court Of Kerala · (1998) 146 CTR 435
Income Tax Act, 1961 — Section 139, 143, 154, 264, 43B
High Courts24 Oct 1997
COMMISSIONER OF INCOME TAX Vs ASPINWALL and CO. LTD.
High Court Of Kerala · (1998) 149 CTR 601
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts24 Oct 1997Allowed
National Insurance Company Ltd. Vs Yohannan and Others
High Court Of Kerala · (1998) 1 ACC 61 : (1998) ACJ 827 : AIR 1998 Ker 37 : (1998) 1 ILR (Ker) 555 : (1998) 1 RCR(Civil) 51
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Motor Vehicles Act, 1939 — Section 110B, 110F