COURT ARCHIVE

High Court Of Kerala judgments, 1989

668 judgments · page 4 of 34

High Courts28 Nov 1989

Velayudhan Vs E.S.I. Corporation

High Court Of Kerala · (1989) 11 KL CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 472Employees State Insurance Act, 1948 — Section 39, 40, 85, 86(1), 86(2)Trade Union Act, 1871 — Section 12

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High Courts28 Nov 1989Dismissed

M.C. George Mirante Vs State and Others

High Court Of Kerala · (1990) 2 KLJ 147

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226

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High Courts28 Nov 1989

Commissioner of Income Tax Vs P.I. Simon

High Court Of Kerala · (1991) 2 ILR (Ker) 9 : (1991) 187 ITR 302

Income Tax Act, 1961 — Section 263, 37

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High Courts27 Nov 1989

Travancore Sugars and Chemicals Ltd. Vs Commissioner of Income Tax

High Court Of Kerala · (1990) 185 ITR 558

Income Tax Act, 1961 — Section 40A(7)

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High Courts27 Nov 1989Dismissed

P. Bhaskaran Nair and Others Vs K. Sadasivan Nair

High Court Of Kerala · (1989) 2 KLJ 829

Transfer of Property Act, 1882 — Section 105

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High Courts24 Nov 1989Dismissed

Thankamma Indira Devi Vs Krishna Pillai and others

High Court Of Kerala · (1990) 1 KLJ 434

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 14, 18, 18(5), 20, 20(1)

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High Courts24 Nov 1989Dismissed

G. Jayasree Vs State of Kerala and others

High Court Of Kerala · (1990) 2 KLJ 60

Kerala Land Reforms Act, 1963 — Section 105, 105(2)(b), 105(2)(b), 105(3), 105A

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High Courts21 Nov 1989Dismissed

The All Kerala Poor Aid Legal Association, Trivandrum and Others Vs Chief Justice of Kerala, Ernakulam and Others

High Court Of Kerala · AIR 1990 Ker 241

Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 217

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High Courts20 Nov 1989Dismissed

C. Assiamma Vs State Bank of Mysore and Others

High Court Of Kerala · AIR 1990 Ker 157 : (1990) 2 ILR (Ker) 43

Limitation Act, 1963 — Section 18Partnership Act, 1932 — Section 32(3), 45, 72Transfer of Property Act, 1882 — Section 58

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High Courts20 Nov 1989Dismissed

State of Kerala Vs V. Rama Varmathirumulpat

High Court Of Kerala · (1989) 2 KLJ 785

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High Courts17 Nov 1989Dismissed

Poulose Vs Devassykutty and Others

High Court Of Kerala · (1990) 1 KLJ 63

Registration Act, 1908 — Section 17, 47, 49

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High Courts16 Nov 1989Allowed

Food Inspector Vs K. Harikumar

High Court Of Kerala · (1991) CriLJ 641

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18

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High Courts16 Nov 1989