High Courts07 Dec 1989
Commissioner of Income Tax Vs F.X. Periera and Sons (Travancore) Pvt. Ltd.
High Court Of Kerala · (1991) 94 CTR 176 : (1990) 184 ITR 461
Income Tax Act, 1961 — Section 41(2), 45
COURT ARCHIVE
High Court Of Kerala judgments, 1989
668 judgments · page 3 of 34
High Courts07 Dec 1989
Commissioner of Income Tax Vs Travancore Tea Estates Co. Ltd.
High Court Of Kerala · (1990) 184 ITR 529
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts07 Dec 1989
Commissioner of Income Tax Vs K. Ravindranathan Nair
High Court Of Kerala · (1990) 186 ITR 709
Income Tax Act, 1961 — Section 36(1)
High Courts07 Dec 1989Dismissed
R. T. THOMAS Vs TAX RECOVERY OFFICER AND ANOTHER.
High Court Of Kerala · (1990) 185 ITR 274 : (1991) 55 TAXMAN 288
Income Tax Act, 1961 — Rule 8
High Courts06 Dec 1989Dismissed
T. Chinnamma Vs Secretary to Govt. and Another
High Court Of Kerala · (1990) 1 KLJ 57
High Courts06 Dec 1989
Ittirarichan Nair Vs Parukutty Amma and Others
High Court Of Kerala · (1989) 12 KL CK 0047
High Courts06 Dec 1989Dismissed
Mayo Pharmacy and Another Vs Pottayil Aboobacker Haji and Another
High Court Of Kerala · (1990) 2 ILR (Ker) 678
Partnership Act, 1932 — Section 19, 22, 32
High Courts04 Dec 1989
Commissioner of Income Tax Vs Kerala Agro Industries Corporation
High Court Of Kerala · (1990) 183 ITR 197
Income Tax Act, 1961 — Section 36(1)
High Courts01 Dec 1989Allowed
M/s. Neldon Company Vs P.V. Radhakrishnan and another
High Court Of Kerala · (1990) 1 KLJ 313
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2, Order 41 Rule 27Partnership Act, 1932 — Section 69, 69(2)
High Courts01 Dec 1989
Commissioner of Income Tax Vs Sudarsan Clay Products Ltd.
High Court Of Kerala · (1990) 184 ITR 575 : (1991) 54 TAXMAN 333
Income Tax Act, 1961 — Section 40A(7)
High Courts01 Dec 1989
Commissioner of Income Tax Vs Kerala Spinners Ltd.
High Court Of Kerala · (1990) 184 ITR 383 : (1991) 1 LLJ 257
Income Tax Act, 1961 — Section 36(1)
High Courts01 Dec 1989Dismissed
Vasu Prabhavathi and Another Vs N. Sukumaran
High Court Of Kerala · (1990) 2 DMC 247 : (1990) KLJ 65
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 40, 41Hindu Marriage Act, 1955 — Section 10
High Courts01 Dec 1989Dismissed
Vasu Prabhavathi Vs Sukumaran
High Court Of Kerala · (1990) 2 DMC 247 : (1990) KLJ 65
Evidence Act, 1872 — Section 112, 114, 40, 41
High Courts30 Nov 1989Allowed
Radhamony Amma Vs Gopinathan Pillai
High Court Of Kerala · (1990) 1 DMC 434 : (1990) 2 ILR (Ker) 672
Hindu Marriage Act, 1955 — Section 13(1)
High Courts30 Nov 1989Allowed
State of Kerala and etc. Vs Monu D. Surendran and Another etc.
High Court Of Kerala · (1991) CriLJ 27 : (1990) 2 ILR (Ker) 127
Criminal Procedure Code, 1973 (CrPC) — Section 10(2), 204, 207, 208, 209Evidence Act, 1872 — Section 137
High Courts29 Nov 1989
K.A. Prabhakardn Vs The Spl.Dy. Tahisldar and Others
High Court Of Kerala · (1989) 2 KLJ 815
Kerala Toddy Workers Welfare Fund Act, 1969 — Section 9
High Courts29 Nov 1989
Commissioner of Income Tax Vs Aspinwall and Co. Ltd.
High Court Of Kerala · (1990) 184 ITR 298
Income Tax Act, 1961 — Section 40A(5)
High Courts29 Nov 1989
Commissioner of Income Tax Vs Poyilakada Fisheries (P.) Ltd.
High Court Of Kerala · (1992) 197 ITR 93
Income Tax Act, 1961 — Section 80J
High Courts29 Nov 1989Dismissed
T.V. Luciamma and another Vs State of Kerala and Others.
High Court Of Kerala · (1990) 1 KLJ 137
Constitution of India, 1950 — Article 30(1)
High Courts29 Nov 1989Allowed
Mathew M. Thomas Vs Sales Tax Officer
High Court Of Kerala · (1989) 2 KLJ 817
Kerala Tax on Luxuries in Hotels and Lodging Houses Act, 1976 — Section 17, 17(3)