High Courts06 Jan 1989Dismissed
Kumaran Vs Kodakkavoor Olluparampu Ardhanareeswara Devaswom and Others
High Court Of Kerala · (1990) 68 CompCas 692
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
High Court Of Kerala judgments, 1989
668 judgments · page 34 of 34
High Courts04 Jan 1989Dismissed
James Vs State of Kerala
High Court Of Kerala · (1989) 1 KLJ 133
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 235(2), 326, 353, 353(6)Penal Code, 1860 (IPC) — Section 212, 225, 307, 324, 332
High Courts04 Jan 1989Allowed
N. Paramu Pillai Vs The District Collector and Others
High Court Of Kerala · (1989) 1 KLJ 729
Kerala Public Accountants Act, 1963 — Section 2, 2(b), 3
High Courts04 Jan 1989Allowed
Ashalatha Divakaran Vs Commissioner Cannanore Municipality and Others
High Court Of Kerala · (1989) 2 KLJ 579
Kerala Building Rules, 1984 — Rule 41
High Courts03 Jan 1989
Annamma Alexander Vs Commissioner of Income Tax
High Court Of Kerala · (1989) 176 ITR 229
High Courts03 Jan 1989
C. Lohithakshan Vs State of Kerala
High Court Of Kerala · (1989) CriLJ 614
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149
High Courts03 Jan 1989Dismissed
C. Lohithakshan Vs State of Keralu
High Court Of Kerala · (1989) 1 KLJ 115
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173(8)Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149
High Courts02 Jan 1989Dismissed
United India Insurance Co. Ltd. Vs Yasodhara Amma and Another
High Court Of Kerala · (1989) ACJ 1075 : (1990) 1 LLJ 387
Workmens Compensation Act, 1923 — Section 3, 3(1), 3(2), 30