High Courts24 Oct 1987
Commissioner of Wealth Tax Vs H.H. Gouri Parvathi Bayi
High Court Of Kerala · (1988) 40 TAXMAN 262
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 6 of 31
High Courts23 Oct 1987Dismissed
Hotel Elite and Others Vs State of Kerala and Others
High Court Of Kerala · (1988) 2 ILR (Ker) 11 : (1988) 69 STC 119
Constitution of India, 1950 — Article 14, 19, 47
High Courts23 Oct 1987
H.H. Marthanda Varma Vs Commissioner of Wealth-tax
High Court Of Kerala · (1988) 67 CTR 326 : (1988) 170 ITR 202
High Courts23 Oct 1987
Joseph Joseph alias Joy Vs Varghese Thomas and Others
High Court Of Kerala · (1987) KLJ 1455
Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 24Transfer of Property Act, 1882 — Section 6, 6(d), 6(dd)
High Courts23 Oct 1987
Her Highness Setu Parvati Bayi, Maharani of Travancore Vs Commissioner of Wealth-tax
High Court Of Kerala · (1988) 68 CTR 189 : (1988) 1 ILR (Ker) 580 : (1988) 170 ITR 197
Income Tax Act, 1961 — Section 194, 201, 202, 205Wealth Tax Act, 1957 — Section 2
High Courts22 Oct 1987Dismissed
Ramachandran Kadanappalli Vs K.P. Noordeen
High Court Of Kerala · AIR 1988 Ker 141
Representation of the People Act, 1951 — Section 100(1), 101, 123, 123(2), 123(7)
High Courts20 Oct 1987
ANTONITTO Vs TAX RECOVERY OFFICER AND ANOTHER.
High Court Of Kerala · (1988) 73 CTR 140 : (1988) 171 ITR 461 : (1988) 39 TAXMAN 228
Constitution of India, 1950 — Article 226
High Courts20 Oct 1987Dismissed
Mathew Vs Devassykutty and Others
High Court Of Kerala · AIR 1988 Ker 315 : (1988) 2 ILR (Ker) 156
Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 276, 59, 74
High Courts20 Oct 1987
Antonitto Vs Tax Recovery Officer and Another
High Court Of Kerala · (1988) 73 CTR 140 : (1988) 171 ITR 461 : (1988) 39 TAXMAN 228
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 73, 76, 86
High Courts20 Oct 1987
P.G. Narayanaswamy Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 68 CTR 169 : (1988) 1 ILR (Ker) 524 : (1988) 169 ITR 813
High Courts20 Oct 1987
Shantilal C. Shah Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 68 CTR 68 : (1988) 169 ITR 805
Income Tax Act, 1961 — Section 147, 171, 283(1)
High Courts20 Oct 1987Dismissed
Mani Emmanuel Vs Damodaran Achary and Others
High Court Of Kerala · (1987) KLJ 1368
Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11
High Courts19 Oct 1987
Raman and Another Vs Francis and Others
High Court Of Kerala · (1988) CriLJ 1359 : (1988) 1 ILR (Ker) 437
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
High Courts19 Oct 1987Allowed
Madhu Vs Ramesan and Others
High Court Of Kerala · (1988) 2 KLJ 566
Copyright Act, 1957 — Section 13(4), 14(1), 17, 17
High Courts19 Oct 1987Allowed
W.S. Insulators of India Ltd. Vs Power Systems and Projects and Another
High Court Of Kerala · (1988) 1 KLJ 215
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11
High Courts16 Oct 1987
Joseph Philip Vs Mariamma Chacko and Another
High Court Of Kerala · (1987) 10 KL CK 0052
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(2), Order 32 Rule 7, Order 32 Rule 7(1), Order 47 Rule 1Constitution of India, 1950 — Article 141Limitation Act, 1963 — Section 3
High Courts16 Oct 1987
Joseph Vs State of Kerala and Others
High Court Of Kerala · (1988) CriLJ 491
Penal Code, 1860 (IPC) — Section 300, 302, 304A
High Courts16 Oct 1987
H.H. Sethu Parvathi Bayi Vs Commissioner of Income Tax
High Court Of Kerala · (1987) 10 KL CK 0043
Wealth Tax Act, 1957 — Section 2, 3, 4, 5, 5(1)
High Courts16 Oct 1987
Kunhimon alias Sainudeen and Vs The State
High Court Of Kerala · (1988) CriLJ 493
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 34, 342, 376
High Courts16 Oct 1987
Gopinathan and Another Vs State of Kerala
High Court Of Kerala · (1988) CriLJ 497
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 193, 463, 464, 466, 471