High Courts18 Nov 1987Dismissed

C. Mohammed Vs Ananthachari

High Court Of Kerala · AIR 1988 Ker 298 : (1988) 1 KLJ 442

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 6 Rule 2Easements Act, 1882 — Section 4Specific Relief Act, 1963 — Section 38, 39
High Courts11 Nov 1987Dismissed

Chathukutty Vs S.I. of Police

High Court Of Kerala · (1987) 11 KL CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 157, 173, 173(4), 190(1)Kerala Police Act, 1960 — Section 51, 51AProbation of Offenders Act, 1958 — Section 3, 4