High Courts05 Jan 1987Allowed
A. Velayudhan Vs The Director of Collegiate Education and Others
High Court Of Kerala · (1987) KLJ 140
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 31 of 31
High Courts05 Jan 1987
State Vs Sankaran
High Court Of Kerala · (1987) KLJ 104
Kerala Land Reforms Act, 1963 — Section 81(1), 81(1)(q)
High Courts02 Jan 1987
Blue Bay Fisheries (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1987) 62 CTR 66 : (1987) 166 ITR 1
Income Tax Act, 1961 — Section 155(5), 2(47), 33, 34(3)
High Courts01 Jan 1987Dismissed
Narayani Amma and Others Vs Kochu Pillai
High Court Of Kerala · AIR 1987 Ker 170 : (1986) 2 ILR (Ker) 228
Kerala Debt Relief Act, 1977 — Section 11, 2(3), 2(4), 2(6), 2(9)
High Courts01 Jan 1987
Indira Bai and Others Vs Kerala State Water and Waste Water Authority
High Court Of Kerala · (1987) 2 LLJ 391
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25F