High Courts16 Jan 1987Allowed
V. Mohankumaran Natr Vs Hindustan Latex Ltd.
High Court Of Kerala · (1987) KLJ 239
Industrial Disputes Act, 1947 — Section 12, 18, 18(3), 2[p)
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 30 of 31
High Courts15 Jan 1987
Commissioner of Income Tax Vs Ettumanoor Motors (P.) Ltd.
High Court Of Kerala · (1987) 31 TAXMAN 417
Income Tax Act, 1961 — Section 170(3), 297(2)
High Courts15 Jan 1987
Commissioner of Income Tax Vs Haileburia Tea Estates Ltd.
High Court Of Kerala · (1987) 01 KL CK 0032
Income Tax Act, 1961 — Section 40A(7)
High Courts15 Jan 1987
K.B. Paul Vs State and Others
High Court Of Kerala · (1987) KLJ 907
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts14 Jan 1987Allowed
Government Wood Works Vs State of Kerala
High Court Of Kerala · (1986) 2 ILR (Ker) 112 : (1988) 69 STC 62
Sales of Goods Act, 1930 — Section 4
High Courts14 Jan 1987Allowed
Xavier Vs Kuriakose and Others
High Court Of Kerala · (1987) 01 KL CK 0008
Constitution of India, 1950 — Article 39A
High Courts12 Jan 1987
Dr. Jacob Eapen Vs Kerala State Road Transport Corporation and Another
High Court Of Kerala · (1988) 1 ACC 504 : (1988) ACJ 1 : (1986) 2 ILR (Ker) 146 : (1987) KLJ 162
High Courts12 Jan 1987
Controller of Estate Duty Vs A.L. Sreenivasa Shenoy A.L. Sreenivasa Shenoy Vs Controller of Estate Duty
High Court Of Kerala · (1988) 172 ITR 71
Estate Duty Act, 1953 — Section 46(1)
High Courts10 Jan 1987
Mohanakumaran Nair Vs Hindustan Latex Ltd.
High Court Of Kerala · (1987) 2 LLJ 318
Industrial Disputes Act, 1947 — Section 12, 18, 2
High Courts09 Jan 1987Allowed
V. Padmanabhan Nair Vs Kerala State Electricity Board
High Court Of Kerala · AIR 1989 Ker 86
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8B, 2(17), 80, 84, 87B
High Courts09 Jan 1987
Commissioner of Income Tax Vs Swaraj Motors (P.) Ltd.
High Court Of Kerala · (1987) 01 KL CK 0016
Companies Act, 1956 — Section 394(2)Income Tax Act, 1961 — Section 252, 41(2)
High Courts08 Jan 1987Allowed
The Commonwealth Trust India Ltd. Vs State of Kerala
High Court Of Kerala · (1987) 66 STC 225
Kerala General Sales Tax Act, 1963 — Section 9
High Courts08 Jan 1987Dismissed
Thomas P. Jacob Vs M.G. Varghese and Others
High Court Of Kerala · AIR 1987 Ker 193
Civil Procedure Code, 1908 (CPC) — Section 146ASuccession Act, 1925 — Section 283(1)
High Courts08 Jan 1987
Commissioner of Income Tax Vs P.N. Sreenivasa Rao
High Court Of Kerala · (1988) 171 ITR 562
Income Tax Act, 1961 — Section 147, 148, 230A, 45, 47
High Courts07 Jan 1987Dismissed
Dalmia Cement (Bharath) Ltd. Vs T. V. Ommen and Others
High Court Of Kerala · (1987) KLJ 273
Contract Act, 1872 — Section 148, 191, 194
High Courts07 Jan 1987Dismissed
Joseph Vs Varkey Joseph and Another
High Court Of Kerala · AIR 1987 Ker 235 : (1986) 2 ILR (Ker) 336
General Clauses Act, 1897 — Section 4Kerala Debt Relief Act, 1977 — Section 13Kerala Debtors (Temporary Relief) Act, 1975 — Section 3, 7
High Courts07 Jan 1987
Neroth Oil Mills Company Limited Vs Commissioner of Income Tax
High Court Of Kerala · (1987) 62 CTR 33 : (1987) 166 ITR 418
High Courts06 Jan 1987Dismissed
Nedungala Shambhu Bhat Vs The Karnataka Vyavasaya Varthaka Sangha Ltd.
High Court Of Kerala · (1987) 01 KL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 34Limitation (Amendment) Act, 1871 — Article 87
High Courts06 Jan 1987
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Sundaram Industries Ltd.
High Court Of Kerala · (1988) 68 STC 235