High Courts24 Feb 1987Dismissed
Indian Bank Vs Aluminium Industries Ltd.
High Court Of Kerala · (1990) 69 CompCas 427 : (1988) 1 ILR (Ker) 187
Contract Act, 1872 — Section 211, 212
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 27 of 31
High Courts24 Feb 1987Dismissed
Mohamed Usman Vs Sainaba Umma
High Court Of Kerala · AIR 1988 Ker 138
Civil Procedure Code, 1908 (CPC) — Section 100Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts23 Feb 1987Allowed
Ussain Vs Muhammed
High Court Of Kerala · (1987) KLJ 414
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D
High Courts23 Feb 1987Dismissed
Meppayil Achuthan Vs Arayakkandi Sumitra and Others
High Court Of Kerala · (1987) KLJ 603
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Feb 1987Allowed
Suharabi Vs D. Muhammed
High Court Of Kerala · AIR 1988 Ker 30 : (1988) 1 ILR (Ker) 24
Criminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 25
High Courts20 Feb 1987
Thariyath Vs Fr. George Pulikkalan and Another
High Court Of Kerala · (1987) 02 KL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 102(1), 102(3), 155(3), 2, 451Penal Code, 1860 (IPC) — Section 143, 147, 149, 379, 406
High Courts19 Feb 1987Allowed
Gopalan Vs Chamiyar
High Court Of Kerala · (1987) KLJ 352
Constitution of India, 1950 — Article 19, 19(1)(g), 19(6), 19(6)(i)
High Courts18 Feb 1987
P.K. Joseph Vs Food Inspector, Municipal Council and Others
High Court Of Kerala · (1988) CriLJ 10
Criminal Procedure Code, 1973 (CrPC) — Section 204, 244, 245, 246, 247Prevention of Food Adulteration Act, 1954 — Section 17, 19, 20, 20A
High Courts18 Feb 1987
State of Kerala Vs Ammalu
High Court Of Kerala · (1988) 1 KLJ 615
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(2), 3(3), 8
High Courts18 Feb 1987Allowed
United India Ins. Co. Ltd. Vs Associated Transport Corpn. Pvt. Ltd. and Another
High Court Of Kerala · (1987) ACJ 801 : AIR 1988 Ker 36
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts18 Feb 1987
The United India Insurance Co. Ltd. Vs The Associated Transport Corporation (Pvt.) Ltd. and Another
High Court Of Kerala · (1987) 1 ACC 401
MARINE INSURANCE ACT, 1963 — Section 79
High Courts18 Feb 1987Allowed
Catholic Syrian Bank Ltd. Vs N.V. Varkey and Others
High Court Of Kerala · (1987) KLJ 330
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Feb 1987Allowed
Kalyani Amma and Others Vs Sankara Raman Namboodiri and Others
High Court Of Kerala · (1987) KLJ 554
Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 4
High Courts18 Feb 1987Allowed
C. J. Joseph Vs State of Kerala and Others
High Court Of Kerala · (1987) KLJ 715
Constitution of India, 1950 — Article 311, 311(2)
High Courts17 Feb 1987Dismissed
State and Another Vs M.M. Thomas
High Court Of Kerala · (1987) KLJ 298
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Feb 1987
G. Ravindra Babu Vs State of Kerala and Another
High Court Of Kerala · (1987) 02 KL CK 0043
Kerala Education Rules, 1959 — Rule 65, 74, 80, 81, 92
High Courts17 Feb 1987Allowed
Madhusoodana Gowda and 2 others Vs State of Kerala
High Court Of Kerala · (1987) KLJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 320, 324, 325, 34, 397Probation of Offenders Act, 1958 — Section 11, 3, 4, 5, 6
High Courts17 Feb 1987
Commissioner of Wealth-tax Vs H.H. Sri Rama Varma Maharaja of Travancore
High Court Of Kerala · (1988) 68 CTR 180 : (1988) 169 ITR 273
Wealth Tax Act, 1957 — Section 35, 5(1), 5(1A)
High Courts17 Feb 1987Allowed
Narayanan Namboodiri Vs Kadeeja Umma and Another
High Court Of Kerala · (1987) KLJ 374
Kerala Land Reforms Act, 1963 — Section 106, 106(1), 125(3)Malabar Tenancy Act, 1929 — Section 3
High Courts16 Feb 1987Allowed
Varkey Ouseph Vs Paily Mathew and Others
High Court Of Kerala · (1987) KLJ 1053
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 138, 142