High Courts17 Mar 1987
Food Inspector Vs V. Velayudhan and etc.
High Court Of Kerala · (1987) CriLJ 1137
Evidence Act, 1872 — Section 114, 57Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 25 of 31
High Courts17 Mar 1987
Moideekutty Haji Vs Muhammedali
High Court Of Kerala · (1987) KLJ 528
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts17 Mar 1987
Ayurvedic Oushada Nirmana Vyavasaya Company Op. Ltd. Vs Abraham
High Court Of Kerala · (1987) KLJ 892
High Courts17 Mar 1987Dismissed
C.V. Rajaratnam Vs State and Another
High Court Of Kerala · (1987) KLJ 471
Criminal Procedure Code, 1973 (CrPC) — Section 167(5)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 482
High Courts17 Mar 1987
Mathai Poulose and Others Vs State of Kerala
High Court Of Kerala · (1987) 03 KL CK 0007
Kerala Land Acquisition Act, 1961 — Section 11, 12, 20, 21, 22Land Acquisition (Amendment) Act, 1984 — Section 23(1A), 23(2), 28
High Courts17 Mar 1987Allowed
Parappurath Abdulla and Others Vs Noorjahan Beegam and Another
High Court Of Kerala · (1987) 03 KL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 494
High Courts16 Mar 1987
Commissioner of Income Tax Vs Marwell Sea Foods
High Court Of Kerala · (1987) 166 ITR 624
Income Tax Act, 1961 — Section 37(1), 80HH, 80HH(2)
High Courts14 Mar 1987
P.K. Kesavan Nair Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 71 CTR 165 : (1988) 174 ITR 253 : (1988) 41 TAXMAN 16
Income Tax Act, 1961 — Section 256, 54B
High Courts13 Mar 1987
Commissioner of Income Tax Vs Orion Coir Mats and Matting Manufacturers (P) Limited
High Court Of Kerala · (1987) 62 CTR 118 : (1987) 166 ITR 616
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts13 Mar 1987
Kunjappan Vs Toddy Workers'' Welfare Fund Inspector
High Court Of Kerala · (1987) 2 LLJ 293
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts13 Mar 1987
COMMISSIONER OF INCOME TAX Vs SARA VARGHESE.
High Court Of Kerala · (1987) 66 CTR 231
High Courts12 Mar 1987
Commissioner of Income Tax Vs Kerala Balers Limited
High Court Of Kerala · (1988) 169 ITR 364
Income Tax Act, 1961 — Section 80J, 80J(3)
High Courts12 Mar 1987
K.C. Gangadharon Piltai and Others Vs N. Prabhakaran Nair and Others
High Court Of Kerala · (1987) KLJ 420
Constitution of India, 1950 — Article 14
High Courts10 Mar 1987Allowed
Cherukutty Vs Velappu
High Court Of Kerala · (1987) 03 KL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10(1), Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2)
High Courts10 Mar 1987
Thomas Vs Manager, Bishop Moore College
High Court Of Kerala · (1987) 2 LLJ 296
Constitution of India, 1950 — Article 226
High Courts09 Mar 1987Dismissed
Ammini Kutty and Others Vs George Abraham
High Court Of Kerala · AIR 1987 Ker 246 : (1986) 2 ILR (Ker) 517
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 107(2), 11
High Courts06 Mar 1987Dismissed
Mohammedunny Azeez and Another Vs M/s. Gopal Company and Others
High Court Of Kerala · (1987) KLJ 443
Civil Procedure Code, 1908 (CPC) — Section 51, 64
High Courts06 Mar 1987
Mohammed Essa Moosa Sait Vs Gift-tax Officer and Another
High Court Of Kerala · (1987) 167 ITR 338 : (1987) 34 TAXMAN 66
Gift Tax Act, 1958 — Section 32(2)
High Courts06 Mar 1987
Gabriel Antony Vs Thressya Gracy and Another
High Court Of Kerala · (1987) CriLJ 688
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 18, 19Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts06 Mar 1987
MOHAMMED ESSA MOOSA SAIT Vs GIFT-TAX OFFICER AND ANOTHER.
High Court Of Kerala · (1987) 167 ITR 338 : (1987) 34 TAXMAN 66
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220