High Courts02 Jul 1976Dismissed
Kasaragod Co-operative Land Mortgage Bank Vs State of Kerala and Others
High Court Of Kerala · AIR 1977 Ker 50
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 1976
158 judgments · page 5 of 8
High Courts30 Jun 1976
V. SUBRAMONIA IYER Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1978) 113 ITR 685
GOVERNMENT OF INDIA ACT, 1935 — Section 240, 241Income Tax Act, 1961 — Section 129, 139, 148, 240, 245H
High Courts30 Jun 1976
V. Subramonia Iyer Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 113 ITR 685
Income Tax Act, 1961 — Section 246, 250, 254, 271(1)
High Courts29 Jun 1976Dismissed
General Manager, K.S.R.T. Corporation Vs Sunder Raj and Others
High Court Of Kerala · (1976) 06 KL CK 0009
Industrial Disputes Act, 1947 — Section 2, 25B, 25B(1), 25B(2), 25C
High Courts25 Jun 1976
T.V. Mathew and Sons Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1977) 1 ILR (Ker) 205 : (1977) 108 ITR 47
Kerala Agricultural Income Tax Act, 1950 — Section 27, 27(1)
High Courts23 Jun 1976Dismissed
Peirce Leslie India Ltd. Vs Kunheerium
High Court Of Kerala · (1976) 06 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 6(1)Evidence Act, 1872 — Section 19Kerala Court Fees and Suits Valuation Act, 1959 — Section 69
High Courts22 Jun 1976
Premier Tyres Limited Vs Assistant Collector of Central Excises and Another
High Court Of Kerala · (1979) 4 ELT 490
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts20 Jun 1976
K. Mukundan Vs The Circle Inspector (Excise) Neyyattinkara and Others
High Court Of Kerala · (1976) 06 KL CK 0013
Kerala Abkari Act, 1077 — Section 65, 67
High Courts18 Jun 1976
COMMISSIONER OF Income Tax, KERALA Vs INDIA PEPPER AND SPICE TRADE ASSOCIATION.
High Court Of Kerala · (1978) 111 ITR 206
Income Tax Act, 1961 — Section 11, 2, 28
High Courts18 Jun 1976
THE Commissioner of Income Tax, KERALA, ERNAKULAM Vs THE MARTHANDOM COMMERCIAL BANK LTD., TRIVANDRUM.
High Court Of Kerala · (1976) 5 CTR 310 : (1977) 1 ILR (Ker) 286
Income Tax Act, 1961 — Section 147, 148, 18, 66
High Courts18 Jun 1976
Commissioner of Income Tax Vs India Pepper and Spice Trade Association
High Court Of Kerala · (1978) 111 ITR 206
Income Tax Act, 1961 — Section 11, 2(15)
High Courts11 Jun 1976
Abdul Razack Vs Food Inspector
High Court Of Kerala · (1977) CriLJ 669
Customs Act, 1962 — Section 135Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 16, 4, 6
High Courts08 Jun 1976
C.V. Mathukutty Vs Commissioner of Income Tax
High Court Of Kerala · (1977) 108 ITR 1
Income Tax Act, 1961 — Section 142(3), 256
High Courts08 Jun 1976
C. Vs MATHUKUTTY v. COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1977) 108 ITR 1
Income Tax Act, 1961 — Section 142
High Courts07 Jun 1976Dismissed
M.G. George Vs Assistant Director, Subsidiary Intelligence Bureau, Kohima
High Court Of Kerala · AIR 1977 Ker 4
Constitution of India, 1950 — Article 226(1A)
High Courts04 Jun 1976
India Sea Foods Vs Commissioner of Income Tax, Kerala
High Court Of Kerala · (1978) 114 ITR 124
Income Tax Act, 1961 — Section 256, 271
High Courts04 Jun 1976
India Sea Foods Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 114 ITR 124
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts03 Jun 1976Allowed
Lord Krishna Bank Ltd. Vs Inspector General of Registration
High Court Of Kerala · AIR 1976 Ker 151
Kerala Chitties Act, 1975 — Section 17, 17(2), 70
High Courts02 Jun 1976
Kelpunj Enterprises Vs Commissioner of Income Tax
High Court Of Kerala · (1977) 108 ITR 294
Income Tax Act, 1961 — Section 263, 264, 264(4)
High Courts02 Jun 1976
P.S. Sebastian Vs Co-operative Inspector
High Court Of Kerala · (1977) 1 LLJ 52
Constitution of India, 1950 — Article 311