High Courts25 Mar 1976Dismissed
Nelson Vs Regional Transport Officer
High Court Of Kerala · AIR 1977 Ker 16
Motor Vehicles Act, 1939 — Section 33(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1976
158 judgments · page 7 of 8
High Courts19 Mar 1976
Indian Aluminium Co. Ltd. Vs Supdt. of Central Excise and Others
High Court Of Kerala · (1978) 2 ELT 650
Central Excise Rules, 1944 — Rule 11Tariff Act, 1934 — Section 2A
High Courts18 Mar 1976Allowed
State of Kerala Vs Chandradass Butt and Others
High Court Of Kerala · AIR 1977 Ker 30
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, 35
High Courts18 Mar 1976
South Indian Bank Ltd. Vs Imperial Chit Funds (P.) Ltd. (In Liquidation)
High Court Of Kerala · (1976) 46 CompCas 665
Companies Act, 1956 — Section 446
High Courts15 Mar 1976Dismissed
Beepathumma and Others Vs Mohamed Nakoor Meera Rowther and Others
High Court Of Kerala · AIR 1977 Ker 54
Evidence Act, 1872 — Section 114, 67Registration Act, 1908 — Section 52, 58, 59, 60, 68
High Courts09 Mar 1976
BALAKRISHNA Vs Income Tax OFFICER, ERNAKULAM AND ANOTHER.
High Court Of Kerala · (1976) 5 CTR 352
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482Income Tax Act, 1961 — Section 132, 279Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts08 Mar 1976
K.T. Ahammed Kutty Haji and Bros. Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1979) 117 ITR 209
Kerala Agricultural Income Tax Act, 1950 — Section 17(2), 35, 35(1)
High Courts05 Mar 1976Dismissed
Rt. Rev. MSGR. Mark Netto Vs Government of Kerala and Others
High Court Of Kerala · AIR 1977 Ker 58
Constitution of India, 1950 — Article 30(1)Kerala Education Rules, 1959 — Rule 12, 23C, 6
High Courts04 Mar 1976
Gopala Pillai Vs Kerala State Small Industries Corpn. Ltd. and Others
High Court Of Kerala · (1978) 1 ILR (Ker) 387 : (1978) 2 LLJ 368
Constitution of India, 1950 — Article 12, 14, 16, 311
High Courts28 Feb 1976
Mother Superior, Adoration Convent Vs D.E.O. and Others
High Court Of Kerala · (1977) 2 LLJ 450
Kerala Education Rules, 1959 — Rule 3
High Courts27 Feb 1976
Income Tax Officer, Assessment II and Another Vs C.V. George and Others
High Court Of Kerala · (1976) 105 ITR 144
Income Tax Act, 1961 — Section 222Partnership Act, 1932 — Section 25
High Courts24 Feb 1976Dismissed
Thresia Vs Xavier
High Court Of Kerala · AIR 1977 Ker 118
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, 141Constitution of India, 1950 — Article 226
High Courts19 Feb 1976Dismissed
Xavier and Another Vs Babu and Others
High Court Of Kerala · AIR 1977 Ker 75
Kerala Land Reforms Act, 1963 — Section 2(14), 80A(12)
High Courts16 Feb 1976
Vimala Cold Storage Vs State of Kerala
High Court Of Kerala · (1976) 38 STC 217
Constitution of India, 1950 — Article 14, 19, 226
High Courts10 Feb 1976Allowed
Goutami Devi Sitamony Vs Madhavan Sivarajan
High Court Of Kerala · AIR 1977 Ker 83
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4
High Courts09 Feb 1976
Avutha Ammal Selvi Ammal Vs Joseph Gomez and Another
High Court Of Kerala · AIR 1976 Ker 131
Kerala Land Reforms Act, 1963 — Section 1, 4A, 4A(1)
High Courts05 Feb 1976Dismissed
Karal Puthen Purayil Kannan and Others Vs The Land Tribunal (Special Tahsildar) Edakkad and Another
High Court Of Kerala · AIR 1977 Ker 1
Constitution of India, 1950 — Article 226Kerala Land Reforms Act, 1963 — Section 75(2), 77(1)
High Courts04 Feb 1976
Bharat Plywood and Timber Products (P) Ltd. Vs Employees'' Provident Fund Commissioner and Others
High Court Of Kerala · (1977) 1 LLJ 379
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 15, 17, 6