High Courts21 Jul 1976
Income Tax Officer, B-Ward Vs Official Liquidator, Swaraj Motors (P.) Ltd. (In liquidation)
High Court Of Kerala · (1978) 111 ITR 77
Companies Act, 1956 — Section 446(1), 476, 511, 520, 528Income Tax Act, 1961 — Section 178
COURT ARCHIVE
High Court Of Kerala judgments, 1976
158 judgments · page 4 of 8
High Courts21 Jul 1976Dismissed
P.T. Abdussamad and Others Vs The State of Kerala and Others
High Court Of Kerala · (1977) 39 STC 399
Constitution of India, 1950 — Article 14, 301, 358, 359
High Courts21 Jul 1976
P. T. ABDUSSAMAD, HIGH LAND TRADERS, CALICUT and OTHERS Vs THE STATE OF KERALA and OTHERS.
High Court Of Kerala · (1976) 5 CTR 348
Constitution of India, 1950 — Article 14, 301, 359
High Courts20 Jul 1976Allowed
The Registrar University of Cochin Vs Vincent Panikulangara and Another
High Court Of Kerala · AIR 1976 Ker 146
Cochin University Act, 1971 — Section 23, 24, 34Kerala University Act, 1957 — Section 15(2), 24
High Courts20 Jul 1976Dismissed
Janardhana Panicker Vs Mohammed
High Court Of Kerala · (1976) 07 KL CK 0014
Constitution of India, 1950 — Article 80, 91Criminal Procedure Code, 1898 (CrPC) — Section 514, 516A, 525Limitation Act, 1963 — Section 14
High Courts20 Jul 1976
C.J. Joseph Vs State of Kerala
High Court Of Kerala · (1977) 6 CTR 44 : (1977) 1 ILR (Ker) 198
Central Sales Tax (amendment) Act, 1969 — Section 10, 10(1), 9
High Courts15 Jul 1976Dismissed
P.V. Brothers Starch Industrials and Others Vs The State of Kerala and Others
High Court Of Kerala · (1977) 39 STC 397
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 19, 301, 304
High Courts13 Jul 1976Allowed
Benedict Mar Gregorios Vs State of Kerala and Others
High Court Of Kerala · (1976) 07 KL CK 0011
Agra University Act, 1926 — Section 14AConstitution of India, 1950 — Article 19, 19(1), 30, 30(1), 30(2)Kerala University Act, 1969 — Section 1, 2, 2(27), 3, 5
High Courts13 Jul 1976Dismissed
Sreedharan Vs State of Kerala
High Court Of Kerala · (1976) 07 KL CK 0009
Companies Act, 1956 — Section 237Constitution of India, 1950 — Article 226, 310, 311Kerala Service Rules, 1958 — Rule 278, 31, 56, 60, 60A
High Courts09 Jul 1976
KUTTIRAYIN and CO. and Others Vs THE STATE OF KERALA and Others
High Court Of Kerala · (1976) 5 CTR 327
Kerala General Sales Tax Act, 1963 — Section 5A(1)(a)
High Courts09 Jul 1976
Kuttirayin and Co. and Others Vs The State of Kerala and Others
High Court Of Kerala · (1976) 38 STC 282
Kerala General Sales Tax Act, 1963 — Section 5A(l)(a)
High Courts08 Jul 1976
Thankappan Vs Sub Divisional Officer, Telegraphs
High Court Of Kerala · (1976) 07 KL CK 0024
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 14, 16, 19(1), 311(2)
High Courts08 Jul 1976Dismissed
Vengalath Madathil Tavazhi Karnavan and Another Vs Thorekkat Kunhikrishnan and Others
High Court Of Kerala · AIR 1977 Ker 123
Kerala Land Reforms Act, 1963 — Section 1(3), 13A, 6A
High Courts08 Jul 1976Dismissed
Balakrishnan Nair Vs Kunhikrishnan and Others
High Court Of Kerala · AIR 1977 Ker 123
Kerala Land Reforms (Amendment) Act, 1969 — Section 1(2), 35Kerala Land Reforms Act, 1963 — Section 1(3), 13A, 2B, 4A, 4A(1)Kerala Stay of Eviction Proceedings Act, 1967 — Section 10, 9
High Courts07 Jul 1976Allowed
M. Abdul Jaleel Vs Chaeko Thomas
High Court Of Kerala · (1976) 07 KL CK 0008
Evidence Act, 1872 — Section 55
High Courts07 Jul 1976
P. C. ABRAHAM Vs ADDITIONAL COLLECTOR OF CUSTOMS, CUSTOMS HOUSE, WILLINGDON ISLAND, COCHIN - 3.
High Court Of Kerala · (1976) 5 CTR 293B
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 226, 227, 309, 311Customs Act, 1962 — Section 107, 108, 115, 122, 124
High Courts06 Jul 1976
The Metro Readywear Company Vs The Collector of Customs And Central Excise (Central Excise Wing), Willingdon Island, Cochin-3 and Another
High Court Of Kerala · (1976) 5 CTR 357
Central Excises and Salt Act, 1944 — Section 12, 2Customs Act, 1962 — Section 110
High Courts06 Jul 1976
Commissioner of Income Tax Vs West India Steel Co. Ltd.
High Court Of Kerala · (1977) 108 ITR 601
Income Tax Act, 1961 — Section 33(1)
High Courts06 Jul 1976Dismissed
Metro Readywear Company Vs Collector of Customs
High Court Of Kerala · (1978) 2 ELT 520
Central Excises and Salt Act, 1944 — Section 12, 2Customs Act, 1962 — Section 110
High Courts06 Jul 1976Dismissed
Kunhanam and Another Vs The S.P.V. Bank Ltd. and Others
High Court Of Kerala · (1976) 07 KL CK 0001
Kerala Agriculturists Debt Relief Act, 1970 — Section 1, 11, 15, 15(1), 15(3)