COURT ARCHIVE

High Court Of Kerala judgments, 1976

158 judgments · page 2 of 8

High Courts19 Nov 1976

E. P. EAPEN Vs Income Tax OFFICER, "B" WARD, TRIVANDRAUM, AND OTHERS.

High Court Of Kerala · (1977) 1 ILR (Ker) 310 : (1978) 112 ITR 829

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 189, 210, 222, 226Partnership Act, 1932 — Section 25

High Courts19 Nov 1976

E.P. Eapen Vs Income Tax Officer, "B" Ward and Others

High Court Of Kerala · (1977) 1 ILR (Ker) 310 : (1978) 112 ITR 829

Income Tax Act, 1922 — Section 44, 44(1), 44(3)Income Tax Act, 1961 — Section 156, 189, 189(1), 189(3), 226(3)

High Courts17 Nov 1976Dismissed

Ephraim Vs Suivert and Dholakia (P) Ltd.

High Court Of Kerala · (1976) 11 KL CK 0009

Contract Act, 1872 — Section 65Limitation Act, 1908 — Article 115, 116, 47, 55, 63Transfer of Property Act, 1882 — Section 55(2)

High Courts12 Nov 1976Dismissed

Madhavi Amma Vs Lookkose and Another

High Court Of Kerala · (1976) 11 KL CK 0001

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4

High Courts05 Nov 1976Dismissed

Hariffa Beevi Vs Neelakantan Madhavan

High Court Of Kerala · (1976) 11 KL CK 0011

Civil Procedure Code, 1908 (CPC) — Section 64Kerala Debtors (Temporary Relief) Act, 1975 — Section 2(4), 2(5), 3, 3(3)Transfer of Property Act, 1882 — Section 52, 55

High Courts01 Nov 1976Allowed

Joseph Michael and Others Vs South Indian Bank Ltd. and Others

High Court Of Kerala · (1978) 48 CompCas 686 : (1977) 1 ILR (Ker) 97

Banking Regulation Act, 1949 — Section 12(2)Companies Act, 1956 — Section 111, 111(1), 155

High Courts29 Oct 1976Dismissed

Admanabhan Adiyodi and Another Vs The Manager, Corporate Educational Agency, R.C. Diocese of Calicut and Others

High Court Of Kerala · (1976) 10 KL CK 0011

Constitution of India, 1950 — Article 30Kerala Education Rules, 1959 — Rule 37, 43

High Courts28 Oct 1976Dismissed

Krishnan and Others Vs Narayana Pillai

High Court Of Kerala · (1976) 10 KL CK 0007

Land Acquisition Act, 1894 — Section 32

High Courts28 Oct 1976Allowed

Chandan Kunhi Vs State of Kerala and Others

High Court Of Kerala · (1976) 10 KL CK 0001

Kerala Education Act, 1958 — Section 10, 11, 12, 12(2), 12AKerala Education Rules, 1959 — Rule 65, 74, 75(11), 80

High Courts22 Oct 1976Dismissed

Sankaran Nair Vs Madhavan Pillai

High Court Of Kerala · (1976) 10 KL CK 0010

Criminal Procedure Code, 1973 (CrPC) — section 401(2), 439(2), 482Penal Code, 1860 (IPC) — Section 143, 379

High Courts22 Oct 1976Partly Allowed

Joseph Vs Tahsildar, Meenachil

High Court Of Kerala · AIR 1977 Ker 40 : (1978) 112 ITR 410

Kerala Plantations (Additional Tax) Act, 1960 — Section 3(3), 5(4), 6, 9(1)Kerala Plantations (Additional Tax) Revision of Assessment Rules, 1965 — Rule 10

High Courts21 Oct 1976

K. Mohammed Vs Income Tax Officer

High Court Of Kerala · (1977) 1 ILR (Ker) 187 : (1977) 107 ITR 808

Income Tax Act, 1961 — Section 250(4)

High Courts20 Oct 1976Allowed

Thomas Vs State Bank of Travancore and Others

High Court Of Kerala · (1976) 10 KL CK 0004

Constitution of India, 1950 — Article 50Contract Act, 1872 — Section 212

High Courts19 Oct 1976

Cottanad Plantations Vs Executive Officer and Others

High Court Of Kerala · (1977) 6 CTR 35 : (1977) 1 ILR (Ker) 376

Constitution of India, 1950 — Article 226, 265

High Courts06 Oct 1976

Parasuraman and Others Vs Purushothaman and Co. and Others

High Court Of Kerala · AIR 1977 Ker 132 : (1977) 1 ILR (Ker) 15

Hindu Succession Act, 1956 — Section 19Limitation Act, 1963 — Article 1, 18, 19

High Courts05 Oct 1976Allowed

V.S. Gopinathan and Others Vs University of Kerala and Others

High Court Of Kerala · (1976) 10 KL CK 0005

Kerala University Act, 1974 — Section 2, 23, 68

High Courts05 Oct 1976

Surendran Vs State

High Court Of Kerala · (1977) CriLJ 1197

Criminal Procedure Code, 1973 (CrPC) — Section 107, 401Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

High Courts23 Sept 1976

Jose T. Mooken Vs Commissioner of Income Tax

High Court Of Kerala · (1979) 117 ITR 894

Income Tax Act, 1961 — Section 147, 148, 256(2)

High Courts16 Sept 1976

Kerala State Road Transport Corporation Vs Madhavi Amma and Others

High Court Of Kerala · (1976) 09 KL CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 175England the Law Reform (Contributory Negligence) Act, 1945 — Section 1(1), 1A, 2

High Courts16 Sept 1976

Kerala State Road Transport Corporation Vs Madhavi Anuna and Another

High Court Of Kerala · (1976) 09 KL CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 175