High Courts06 Jun 1967Dismissed
Angadi Veettil Sreedharan Vs Cheruvalli Illath Sreedharan Embrandiri Mannoor
High Court Of Kerala · AIR 1968 Ker 195
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Limitation Act, 1963 — Article 120, 5
COURT ARCHIVE
High Court Of Kerala judgments, 1967
203 judgments · page 7 of 11
High Courts31 May 1967Dismissed
John Vs Devasykutty and Others
High Court Of Kerala · (1967) KLJ 505
Limitation Act, 1963 — Section 2(b), 29(2), 3, 5Representation of the People Act, 1951 — Section 117, 119, 67 A, 67A, 81
High Courts29 May 1967Allowed
Rathi Varghese falsely called Rathi Ponnen Vs T.J. Ponnen
High Court Of Kerala · AIR 1968 Ker 129 : (1967) 11 KLJ 640
Divorce Act, 1869 — Section 18, 19(1)Evidence Act, 1872 — Section 101, 114
High Courts29 May 1967
Poulose (K.V.) Vs Assistant Educational Officer and Others
High Court Of Kerala · (1969) 1 LLJ 632
Constitution of India, 1950 — Article 168, 356
High Courts29 May 1967
Vellakutty Vs Karthyayani and Another
High Court Of Kerala · AIR 1968 Ker 170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 5, Order 34 Rule 1, Order 39 Rule 1, 115
High Courts23 May 1967
Eliakutti (P.T.) Vs St. Francis High School and Others
High Court Of Kerala · (1968) 1 LLJ 54
High Courts23 May 1967Dismissed
Valiyaveettil Konnappan Vs Mangot Velia Kunniyil Manikkam and Others
High Court Of Kerala · (1967) 05 KL CK 0004
Transfer of Property Act, 1882 — Section 106
High Courts22 May 1967Allowed
Srinivasa Printing Works Vs Sales Tax Officer and Another
High Court Of Kerala · (1967) 11 KLJ 665 : (1967) 20 STC 278
Kerala General Sales Tax Act, 1963 — Section 2(xxi)
High Courts07 Apr 1967Dismissed
Narayana Bhatta Vs Purushothama Bhatta and others
High Court Of Kerala · (1967) KLJ 751
Civil Procedure Code, 1908 (CPC) — Section 11, 47Evidence Act, 1872 — Section 44
High Courts07 Apr 1967
Fr. Benedict Vs The State of Kerala
High Court Of Kerala · (1967) KLJ 509
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 167(2), 342Evidence Act, 1872 — Section 11, 14, 145, 157, 25
High Courts06 Apr 1967
Abdulla Haji and Another Vs Food Inspector, Muliyar Panchayath
High Court Of Kerala · (1967) CriLJ 1719
Arms Act, 1959 — Section 19, 29Drugs and Cosmetics Act, 1940 — Section 18, 27Evidence Act, 1872 — Section 57, 67
High Courts06 Apr 1967Dismissed
Dr. K.S. Thangal Vs State of Kerala and Others
High Court Of Kerala · AIR 1968 Ker 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts05 Apr 1967Dismissed
Ibrahim Beary Vs Abbokare Beary
High Court Of Kerala · (1967) KLJ 751
Kerala Land Reforms Act, 1963 — Section 132(4)(ii)(a), 34
High Courts04 Apr 1967
Koodalmanickom Devaswom Vs Kunhan Kartha (K.P.) and Another
High Court Of Kerala · (1967) 2 LLJ 639
Kerala Shops and Commercial Establishment Act, 1960 — Section 18(2)
High Courts04 Apr 1967
George (V.K.) Vs Union of India (UOI) and Another
High Court Of Kerala · (1969) 1 LLJ 640
Constitution of India, 1950 — Article 226, 311
High Courts04 Apr 1967Dismissed
K.P. Krishnankutty Menon and Others Vs State of Kerala
High Court Of Kerala · AIR 1968 Ker 198 : (1969) 1 LLJ 201
Constitution of India, 1950 — Article 14, 226, 309Kerala Service Rules, 1958 — Rule 38, 60
High Courts03 Apr 1967Dismissed
Govindan Nair Vs State of Kerala
High Court Of Kerala · (1967) KLJ 689
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238, 403, 405Penal Code, 1860 (IPC) — Section 24, 25, 30, 405, 406
High Courts30 Mar 1967
Vasudevan Namboodiri and Another Vs Sarojini Amma and Another
High Court Of Kerala · (1967) 11 KLJ 661 : (1968) 1 LLJ 404
Contract Act, 1872 — Section 10, 11, 12, 70, 9
High Courts29 Mar 1967Dismissed
Kunhamina Umma and Others Vs Paru Amma and Others
High Court Of Kerala · (1967) KLJ 718
Kerala Land Reforms Act, 1963 — Section 132(1)(a), 2, 2(22), 7Transfer of Property Act, 1882 — Section 108(g), 58(d), 76, 76(c), 83
High Courts28 Mar 1967Allowed
Ismail Aboobaker, Puthuparambil, Thodupuzha and Others Vs State of Kerala
High Court Of Kerala · AIR 1968 Ker 21 : (1968) CriLJ 62
Penal Code, 1860 (IPC) — Section 361, 363, 448, 451