High Courts04 Jan 1967
Govindan (T.C.) Vs Inspector of Post Offices and Others
High Court Of Kerala · (1967) 2 LLJ 514
Constitution of India, 1950 — Article 311
COURT ARCHIVE
High Court Of Kerala judgments, 1967
203 judgments · page 11 of 11
High Courts02 Jan 1967Allowed
Mathew Vs State of Kerala
High Court Of Kerala · (1967) KLJ 323
Penal Code, 1860 (IPC) — Section 279, 297, 304, 304A
High Courts02 Jan 1967Allowed
Esso Mathew Vs The State of Kerala
High Court Of Kerala · (1967) KLJ 323
Penal Code, 1860 (IPC) — Section 279, 304A