High Courts03 Jul 1967
The Suburban Bank Private Ltd. Vs Thariath and others
High Court Of Kerala · (1968) KLJ 19
COURT ARCHIVE
High Court Of Kerala judgments, 1967
203 judgments · page 6 of 11
High Courts03 Jul 1967Allowed
Suburban Bank Private Ltd., Trichur Vs Thariath and Another
High Court Of Kerala · (1968) KLJ 19
Companies Act, 1956 — Section 284, 291
High Courts03 Jul 1967Allowed
Southern India Tea Estates Company Limited Vs The State of Kerala
High Court Of Kerala · (1967) 20 STC 397
High Courts29 Jun 1967Dismissed
Arumukham Pillai Vs K. Chandrasekharan Nair
High Court Of Kerala · (1967) KLJ 831
Constitution of India, 1950 — Article 226, 227
High Courts28 Jun 1967
Benjamin (M.J.) Vs Industrial Tribunal and Another
High Court Of Kerala · (1967) 2 LLJ 825
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33A
High Courts28 Jun 1967Allowed
P.K. Veloo Vs Official Receiver, District Court, Alleppey
High Court Of Kerala · AIR 1968 Ker 186 : (1967) 11 KLJ 977
Evidence Act, 1872 — Section 101, 102, 103, 104Presidency Towns Insolvency Act, 1909 — Section 56Provincial Insolvency Act, 1920 — Section 54
High Courts28 Jun 1967
Rajasabai Vs M.S.K. Subbiah and Another
High Court Of Kerala · (1968) KLJ 172
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238, 408, 409Penal Code, 1860 (IPC) — Section 403, 408, 409, 477AProbation of Offenders Act, 1958 — Section 4
High Courts28 Jun 1967Allowed
Rajalakshmi and Another Vs State of Kerala and Others
High Court Of Kerala · (1968) KLJ 544
Irrigation Rules, 1958 — Rule 7(b)Travancore-Cochin Irrigation Act, 1956 — Section 15(2)
High Courts27 Jun 1967Allowed
Deputy Commissioner of Agricultural Income Tax and Sales Tax, Kozhikode Vs Ahamed Koya
High Court Of Kerala · (1967) KLJ 639
General Sales Tax Act, 1125 — Entry 39
High Courts26 Jun 1967
Deputy Commissioner of Agricultural Income Tax and Sales Tax, Quilon Vs Philipose Philipose
High Court Of Kerala · (1967) KLJ 668
Kerala General Sales Tax Act, 1963 — Section 11(2), 15(1)
High Courts23 Jun 1967Dismissed
Parameswaran Nair Vs Lakshmi and Others
High Court Of Kerala · (1968) KLJ 36
High Courts19 Jun 1967
Sankarankutty Nair Vs Executive Officer, Anjumurthy Devaswom and others
High Court Of Kerala · (1967) KLJ 835
High Courts16 Jun 1967Dismissed
Krishnan Oonni and Others Vs Parameswaram Oonni and Others
High Court Of Kerala · (1967) KLJ 830
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 43 Rule 1(u), 100
High Courts16 Jun 1967Dismissed
Kesavan Vadhyan Namboodri Vs State of Kerala and Another
High Court Of Kerala · AIR 1968 Ker 279
Constitution of India, 1950 — Article 295(1)Kerala Land Tax Act, 1961 — Section 2, 21, 4, 5
High Courts16 Jun 1967
Navaneethalal P. Lalan Moolji Vs Manilal Damji (deceased) and Others
High Court Of Kerala · AIR 1968 Ker 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 1Kerala Court Fees and Suits Valuation Act, 1959 — Section 52
High Courts15 Jun 1967Allowed
Multi Purpose Co-operative society Ltd. Vamanapuram Vs Narayan Nair and another
High Court Of Kerala · (1967) KLJ 842
High Courts13 Jun 1967Dismissed
Karthiyani Amma Vs Mundan Chathan and Others
High Court Of Kerala · (1967) KLJ 827
High Courts12 Jun 1967Dismissed
T.C. Balakrishnan Menon and Others Vs T.R. Subramanian and Another
High Court Of Kerala · AIR 1968 Ker 151 : (1967) 11 KLJ 838
High Courts09 Jun 1967Dismissed
Joseph Vs State of Kerala
High Court Of Kerala · (1967) 11 KLJ 620 : (1967) 20 STC 261
High Courts08 Jun 1967Allowed
Stanunathan Vs A.A. Aziz
High Court Of Kerala · (1967) KLJ 873
Petroleum Act, 1934 — Section 31