High Courts25 Jul 1962Allowed
Saraswatha Corporation Private Ltd. Vs State of Kerala
High Court Of Kerala · (1963) 14 STC 60
COURT ARCHIVE
High Court Of Kerala judgments, 1962
301 judgments · page 8 of 16
High Courts25 Jul 1962Allowed
Yohannan Vs Geevarughese
High Court Of Kerala · (1962) KLJ 1272
Travancore-Cochin Compensation for Tenants Improvements Act, 1956 — Section 17, 5
High Courts25 Jul 1962Dismissed
Arya Vs Joseph and Others
High Court Of Kerala · (1962) KLJ 1251
Cochin Namboodiri Act, 1114 — Section 12
High Courts24 Jul 1962Allowed
Poulose Bros. Vs The State of Kerala
High Court Of Kerala · (1963) 14 STC 40
High Courts23 Jul 1962Dismissed
Sadananda Kini Vs Sulochana Kini
High Court Of Kerala · (1963) KLJ 29
Hindu Marriage Act, 1955 — Section 10
High Courts20 Jul 1962
Nair (G.V.) alias Vasudevan Nair (G.) and Another Vs Government of India and Another
High Court Of Kerala · (1962) 2 LLJ 301
Coir Industry Act, 1953 — Section 27COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 154, 163, 166, 311, 356
High Courts20 Jul 1962
A.T.K.M. Employees'' Association Vs Musaliar Industries (Private) Ltd. and Another
High Court Of Kerala · (1962) 2 LLJ 317
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 17, 17A, 19
High Courts16 Jul 1962Allowed
Ahmed Kutty Vs State of Kerala
High Court Of Kerala · AIR 1963 Ker 152 : (1963) CriLJ 597
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 211
High Courts12 Jul 1962Dismissed
Executive Authority, Wadakkancherry Panchayat Vs Kuriyan
High Court Of Kerala · (1962) KLJ 1223
Travancore-Cochin Panchayat Act, 1950 — Section 104, 80
High Courts12 Jul 1962Dismissed
K. Joseph Augusti and Others Vs M.A. Narayanan, Official Liquidator, the Palai Central Bank Ltd., (in liquidation), Ernakulam
High Court Of Kerala · AIR 1963 Ker 81 : (1963) 33 CompCas 123
Banking Companies Act, 1949 — Section 45G, 45G(1), 45G(2)Constitution of India, 1950 — Article 20(3)
High Courts11 Jul 1962Dismissed
Abubaker and Others Vs State of Kerala
High Court Of Kerala · (1962) KLJ 793
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts11 Jul 1962Dismissed
Haji Hussain Sulaiman Hodekar Vs Rukhya Bi
High Court Of Kerala · (1962) KLJ 783
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts11 Jul 1962
Raghavan Unnithan Vs Vijayamma
High Court Of Kerala · (1962) KLJ 798
Criminal Procedure Code, 1898 (CrPC) — Section 488(6), 68
High Courts11 Jul 1962
Executive Authority, Vilakkudy Panchayat Vs Janardana Rao
High Court Of Kerala · (1962) KLJ 925
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(b)
High Courts10 Jul 1962
Govinda Pillai Vs Padmanabha Pillai and Another
High Court Of Kerala · (1962) KLJ 833
High Courts05 Jul 1962
Raman Namboodiri, Chumaramkandathu Mana Vs Govindan Nair
High Court Of Kerala · (1963) CriLJ 535
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 500
High Courts04 Jul 1962Allowed
Velama and Others Vs Raya Shenoy and Others
High Court Of Kerala · AIR 1963 Ker 356
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 63, 100, 101Transfer of Property Act, 1882 — Section 53
High Courts28 Jun 1962Dismissed
Kottayam Orient Bank Ltd. Vs The Official Receiver, Kottayam and Another
High Court Of Kerala · (1962) KLJ 1427
Provincial Insolvency Act, 1920 — Section 51(3)Travancore-Cochin Insolvency Act, 1955 — Section 28(2)
High Courts28 Jun 1962Allowed
Narayana Pillai Vs George
High Court Of Kerala · (1962) KLJ 1309
Limitation Act, 1908 — Article 116
High Courts28 Jun 1962
K. Joseph Augusti and Others Vs M.A. Narayanan
High Court Of Kerala · AIR 1963 Ker 72 : (1963) 33 CompCas 126
Banking Companies Act, 1949 — Section 45A, 45G, 45N, 45N(1), 45N(2)Companies Act, 1956 — Section 483