High Courts20 Aug 1962Dismissed
Supdt., Manjumalai Estate Vs Workmen of the above Estate and Others
High Court Of Kerala · (1962) KLJ 1116
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(c)
COURT ARCHIVE
High Court Of Kerala judgments, 1962
301 judgments · page 7 of 16
High Courts17 Aug 1962Dismissed
Rajagopalan Nair Vs Rekkunni Nair and Others
High Court Of Kerala · (1963) KLJ 57
High Courts17 Aug 1962Dismissed
Konnan Sanku of Moothedathu and Another Vs Kalyani Parvathi Amma and Others
High Court Of Kerala · AIR 1963 Ker 249
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 91
High Courts16 Aug 1962Allowed
Mariyam and Others Vs Pathumma and Others
High Court Of Kerala · (1962) KLJ 1246
High Courts10 Aug 1962Dismissed
Cannanore District Motor Transport Employees Co-operative Society No. LL218 Vs State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · (1962) KLJ 1419
Constitution of India, 1950 — Article 226
High Courts10 Aug 1962Dismissed
Chandran Vs Krishnan Vaidyan
High Court Of Kerala · (1962) KLJ 1306
Income Tax Act, 1922 — Section 23(5)Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(a)
High Courts10 Aug 1962Dismissed
Joseph Devassia Katavil and Others Vs Changanacherry Municipality and Another
High Court Of Kerala · AIR 1963 Ker 200 : (1963) CriLJ 21
Criminal Procedure Code, 1898 (CrPC) — Section 15(2), 16, 260, 260(1), 414
High Courts10 Aug 1962Dismissed
K. Raman Dewaswam Chirayil Vs Alleppey Central Coir Marketing Co-operative Society Ltd., Alleppey
High Court Of Kerala · AIR 1964 Ker 264
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 21 Rule 39, Order 21 Rule 40, 51
High Courts09 Aug 1962
Income Tax OFFICER, NEW DELHI Vs T. R. SUBRAMONIA IYER and OTHERS.
High Court Of Kerala · (1963) 48 ITR 985
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 42, 46
High Courts08 Aug 1962Dismissed
Sankaranarayanan Vs Krishnan
High Court Of Kerala · (1962) KLJ 1420
Contract Act, 1872 — Section 2, 2(c)
High Courts06 Aug 1962Allowed
Poulose Vs Ollur St. Joseph Union Tile Works and Sons
High Court Of Kerala · (1962) KLJ 1249
Limitation Act, 1908 — Article 102, 120
High Courts03 Aug 1962
A.P. Kuttan Panicker and Others Vs State of Kerala
High Court Of Kerala · (1963) CriLJ 669
Criminal Procedure Code, 1898 (CrPC) — Section 103, 165Penal Code, 1860 (IPC) — Section 120B, 489A, 489D
High Courts02 Aug 1962
VEERIAH REDDIAR Vs Income Tax OFFICER, ALLEPPEY.
High Court Of Kerala · (1964) 52 ITR 292 : (1963) 7 KLJ 290
Constitution of India, 1950 — Article 226
High Courts02 Aug 1962Dismissed
Panangat Unneeran''s son Ayyappan and Another Vs Pozhankevil Thekkemadathil Venkedeswara Naikkan and Another
High Court Of Kerala · AIR 1963 Ker 309
Kerala Agrarian Relations Act, 1961 — Section 2(18)Transfer of Property Act, 1882 — Section 105, 58
High Courts30 Jul 1962Allowed
M/s. Kottachery Sridhara Srinivasa Shenoi and Co. Vs Sales Tax Officer, Specl. Circle I, Kozhikode and Another
High Court Of Kerala · (1963) KLJ 526
High Courts30 Jul 1962Dismissed
Subramania Iyer Pattar and Others Vs K.R. Anantanarayana Iyer and Another K.R. Anantanarayana Iyer and Another Vs Subramania Iyer Pattar and Others
High Court Of Kerala · AIR 1963 Ker 261
Transfer of Property Act, 1882 — Section 105, 58, 60, 62, 76
High Courts27 Jul 1962
Moideen Vs Varkey and Others
High Court Of Kerala · (1962) KLJ 1150
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 417(3)
High Courts27 Jul 1962Allowed
Kanakku Kumara Pillai Thanu Pillai Vs Mathevan Mathevan of Aravamkadu Karakkattu Madathu Veedu and Another
High Court Of Kerala · AIR 1963 Ker 179
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 107, 96
High Courts27 Jul 1962Allowed
Mohammed Vs State of Kerala
High Court Of Kerala · (1962) KLJ 1094
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302, 304