High Courts01 Jan 1962Allowed
S. Ramanatha Shenoy and Co. Vs Sales Tax Officer and Another
High Court Of Kerala · (1962) 1 KLJ 277 : (1963) 14 STC 231
Constitution of India, 1950 — Article 14, 19, 276
COURT ARCHIVE
High Court Of Kerala judgments, 1962
301 judgments · page 16 of 16