High Courts29 Aug 1961Dismissed
Subramonia Iyer Vs Janardhanan
High Court Of Kerala · AIR 1962 Ker 297
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 8 of 19
High Courts29 Aug 1961
COMMISSIONER OF Income Tax, KERALA Vs THAYABALLI MULLA JEEVAJI KAPASI.
High Court Of Kerala · (1963) 47 ITR 184 : (1961) 5 KLJ 1042
Income Tax Act, 1961 — Section 23, 34, 63
High Courts29 Aug 1961Dismissed
M.T. Joseph and Others Vs Gift Tax Officers
High Court Of Kerala · AIR 1962 Ker 97
Constitution of India, 1950 — Article 246, 248, 248(2)
High Courts29 Aug 1961
JOSEPH Vs GIFT-TAX OFFICER.
High Court Of Kerala · (1962) 45 ITR 66
Constitution of India, 1950 — Article 226, 245, 246, 248Government of India Act, 1935 — Section 213Transfer of Property Act, 1882 — Section 122
High Courts25 Aug 1961Dismissed
C.T. George Vs The State of Madras
High Court Of Kerala · (1961) 12 STC 807
Civil Procedure Code, 1908 (CPC) — Section 9Income Tax Act, 1961 — Section 33, 67Specific Relief Act, 1963 — Section 42
High Courts25 Aug 1961
Arumughom Chettiar Vs Food Inspector
High Court Of Kerala · (1962) CriLJ 154
Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 2, 7
High Courts18 Aug 1961
Abdulrahimankutty Vs Commissioner of Income Tax
High Court Of Kerala · (1962) KLJ 14
High Courts18 Aug 1961Dismissed
Purushotham Ranchoddas Sait Vs Ramaswami Iyer and Others
High Court Of Kerala · (1961) KLJ 1377
High Courts17 Aug 1961Dismissed
Assankutty and Others Vs Mohammed Kurikkal and Others
High Court Of Kerala · (1961) KLJ 1370
High Courts17 Aug 1961
The Management of Malayali Printing and Publishing Company (Private) Ltd. Vs Workmen of above concern and Another
High Court Of Kerala · AIR 1962 Ker 240 : (1962) 4 FLR 44 : (1962) 2 LLJ 89
High Courts17 Aug 1961Allowed
Ravjee Anant Goray and Sons Vs Sales Tax Officer, Kozhikode and Others
High Court Of Kerala · (1961) KLJ 931
Constitution of India, 1950 — Article 213, 226, 265
High Courts16 Aug 1961
ST. JOSEPHS PROVISIONS STORES Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1962) 45 ITR 380 : (1961) 5 KLJ 1021
Income Tax Act, 1961 — Section 26A
High Courts16 Aug 1961Allowed
Standard Motor Union (Private) Ltd., Ettumanoor and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1962 Ker 298
Constitution of India, 1950 — Article 245
High Courts14 Aug 1961Dismissed
Annam and Others Vs Mathu and Others
High Court Of Kerala · (1961) KLJ 899
Succession Act, 1925 — Section 109, 96, 97
High Courts12 Aug 1961Dismissed
Parameswara Kurup Vs Parvathy Amma
High Court Of Kerala · (1961) KLJ 1259
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts12 Aug 1961
Krishnan Nair Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 340
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 195, 430, 463, 466, 471
High Courts12 Aug 1961
Narayanan Vs State of Kerala
High Court Of Kerala · AIR 1962 Ker 81
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 441, 456, 457
High Courts12 Aug 1961
Balkrishnan Nair Vs Sulochana Amma
High Court Of Kerala · (1962) CriLJ 40
Criminal Procedure Code, 1898 (CrPC) — Section 12
High Courts12 Aug 1961
AMALGAMATED COFFEE ESTATES LTD. Vs STATE OF KERALA.
High Court Of Kerala · (1962) 45 ITR 353 : (1961) 5 KLJ 959
COFFEE ACT, 1942 — Section 25
High Courts12 Aug 1961Allowed
Vasu Vs Narayanan Nambooripad
High Court Of Kerala · AIR 1962 Ker 261
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 12, Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1, 115