High Courts24 Jul 1961Allowed
Lohithan and Others Vs Madhavan
High Court Of Kerala · (1961) KLJ 926
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 4, Order 40 Rule 4, 11
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 10 of 19
High Courts24 Jul 1961
Saydutti and Others Vs Noordeenkutty
High Court Of Kerala · (1961) KLJ 1150
Constitution of India, 1950 — Article 227
High Courts21 Jul 1961
Kunhambu Nair and Others Vs Narayanan Nambiar and Another
High Court Of Kerala · (1962) KLJ 33
Kerala Agrarian Relations Act, 1961 — Section 2
High Courts21 Jul 1961Allowed
Ramachandraiyar Vs State of Kerala
High Court Of Kerala · (1961) KLJ 1086
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1961
Mammad Keyi Vs Wealth Tax Officer, Calicut
High Court Of Kerala · AIR 1962 Ker 110
Constitution of India, 1950 — Article 14, 246Wealth Tax Act, 1957 — Section 2, 3
High Courts21 Jul 1961
Podan and Others Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 339
Penal Code, 1860 (IPC) — Section 155, 160, 323
High Courts21 Jul 1961
Krishna Iyer Vs Ramakrishna Iyer and Others
High Court Of Kerala · (1961) KLJ 1024
Kerala Agrarian Relations Act, 1961 — Section 3
High Courts21 Jul 1961Dismissed
Dwarakadas Vs State of Kerala
High Court Of Kerala · (1961) KLJ 771
Penal Code, 1860 (IPC) — Section 292, 292(a)
High Courts20 Jul 1961
Travancore Rubber Works Employees'' Union Vs Industrial Tribunal and Others
High Court Of Kerala · (1961) 5 KLJ 1119 : (1962) 1 LLJ 478
Industrial Disputes Act, 1947 — Section 17, 17A, 2
High Courts19 Jul 1961
Prabhakara Kammath Vs C.M. Patel and Others
High Court Of Kerala · (1961) KLJ 849
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)Contract Act, 1872 — Section 49
High Courts19 Jul 1961Dismissed
Zachariah Vs Kaliyani Ammo and Others
High Court Of Kerala · (1961) KLJ 967
High Courts18 Jul 1961
Gopalakrishnan Vs Subramonia Iyen and Another
High Court Of Kerala · (1961) KLJ 901
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts18 Jul 1961Allowed
Brilliant Traders Ltd. Vs Board of Revenue and Another
High Court Of Kerala · AIR 1962 Ker 132 : (1962) 13 STC 176
Constitution of India, 1950 — Article 226Kerala General Sales Tax Act, 1963 — Section 11(1), 11(2)
High Courts18 Jul 1961Dismissed
A.K. Bhaskar Vs Advocate General
High Court Of Kerala · AIR 1962 Ker 90
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226
High Courts18 Jul 1961Dismissed
Antharman Vs Moithu and Others
High Court Of Kerala · (1961) KLJ 969
Transfer of Property Act, 1882 — Section 43
High Courts17 Jul 1961
Ambi Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 426 : (1961) 5 KLJ 700
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 242, 243, 244
High Courts17 Jul 1961
Gammon India Private Ltd. Vs Sales Tax Officer
High Court Of Kerala · (1961) 5 KLJ 1288 : (1962) 13 STC 50
Travancore-Cochin General Sales Tax Act, 1125 — Section 2, 2(d), 2(e)
High Courts17 Jul 1961Partly Allowed
Kadar Vs Muthukoya Thangal
High Court Of Kerala · AIR 1962 Ker 138
Constitution of India, 1950 — Article 23(1)
High Courts17 Jul 1961
Kunhanandan Nambiar Vs Kunhappa Nambiar and Others
High Court Of Kerala · (1961) KLJ 1141
High Courts14 Jul 1961
Ulahannan and Others Vs State of Kerala
High Court Of Kerala · (1961) KLJ 698
Penal Code, 1860 (IPC) — Section 114, 224, 225, 225B, 332