COURT ARCHIVE

High Court Of Kerala judgments, 1955

150 judgments · page 3 of 8

High Courts14 Oct 1955

Kochippa Ahamed Vs Bappu Kochummini and Others

High Court Of Kerala · AIR 1955 Ker 171

Civil Procedure Code, 1859 — Section 208Civil Procedure Code, 1882 — Section 232, 244Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 16, 47

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High Courts13 Oct 1955

Rama Iyer Sankaranarayana Iyer Vs Bhagavathi Subramonia Iyer and Others

High Court Of Kerala · (1955) 10 KL CK 0003

Limitation Act, 1963 — Article 109

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High Courts12 Oct 1955

Aiyappan Pillai Krishna Pillai Vs Narayanan Padmanabhan and others

High Court Of Kerala · AIR 1955 Ker 43

Limitation Act, 1963 — Article 120

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High Courts12 Oct 1955

Aiyappan Piliai Krishna Pillai Vs Narayanan Padmanabhan and Others

High Court Of Kerala · AIR 1955 Ker 43

Limitation Act, 1963 — Article 120, 62, 69

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High Courts11 Oct 1955

N. Narayanan Bhattathirippad Vs Trav-Co. Govt.

High Court Of Kerala · AIR 1955 Ker 225

Peak Forest Canal Act, 1794 — Section 15

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High Courts04 Oct 1955

K. Parameswaran Pillai Vs Additional Income Tax Officer Quilon

High Court Of Kerala · (1955) 10 KL CK 0010

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 24, 24(2)Travancore Income Tax Act, 1121 — Section 48

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High Courts29 Sept 1955

Velayudhan Sarojini Vs Sankaranarayanan Sivanandan and Others

High Court Of Kerala · (1955) 09 KL CK 0008

Evidence Act, 1872 — Section 101, 102, 107, 108Ezhava Act, 1100 — Section 19Limitation Act, 1963 — Article 144

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High Courts26 Sept 1955

Pich Rowther Hameedu Rowther Vs The Pampady Fanchayath and Another

High Court Of Kerala · (1957) CriLJ 105

Constitution of India, 1950 — Article 13, 19, 226, 32

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High Courts22 Sept 1955

Moosan Aidravassu Vs Appellant v. Mani and Another

High Court Of Kerala · (1955) 09 KL CK 0004

Constitution of India, 1950 — Article 144Kilimanoor and Edappalli Estates Rent Recovery Act, 1068 — Section 2, 35, 39, 42, 8Limitation Act, 1963 — Article 142

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High Courts22 Sept 1955