High Courts17 Jan 1955
Thomas Varughese Vs Mar Ivanios Metropolitan
High Court Of Kerala · AIR 1955 Ker 90
COURT ARCHIVE
High Court Of Kerala judgments, 1955
150 judgments · page 8 of 8
High Courts12 Jan 1955
N. Sundareswaran Vs State of Travancore-Cochin and another
High Court Of Kerala · AIR 1955 Ker 43
Motor Vehicles Act, 1939 — Section 22(1)
High Courts11 Jan 1955Dismissed
Mathevan Pillai Kumaraswamy Pillai Vs Subramonia Iyer and others
High Court Of Kerala · AIR 1955 Ker 152
High Courts07 Jan 1955Dismissed
Krishnan Krishnan Vs Kandan Velu
High Court Of Kerala · AIR 1955 Ker 233
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 23 Rule 3
High Courts07 Jan 1955
A. Kunjan Nadar Vs The State
High Court Of Kerala · AIR 1955 Ker 154
Constitution of India, 1950 — Article 190(3), 190(3)(a), 190(4), 191, 191(1)Representation of the People Act, 1951 — Section 7, 7(b)
High Courts06 Jan 1955Dismissed
Kochunarayani Amma Nalini Vs Velu Menon Govinda Menon
High Court Of Kerala · AIR 1955 Ker 166
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts04 Jan 1955Allowed
Travancore Cochin State Vs P. John Mathew
High Court Of Kerala · AIR 1955 Ker 209
Civil Procedure Code, 1908 (CPC) — Section 149, 2Court Fees Act, 1870 — Section 28, 4, 6
High Courts04 Jan 1955
Uduppu Pylee Vs Varki Mathai
High Court Of Kerala · (1955) 01 KL CK 0007
Cochin Registration Act, 1084 — Section 62, 63, 67, 77Criminal Law (Amendment) Act, 1855 — Section 5(1)Income Tax Act, 1922 — Section 6, 66(2), 66(3)
High Courts03 Jan 1955Dismissed
Govindan Sankaran Vs Sankaran Achuthan
High Court Of Kerala · AIR 1955 Ker 234
High Courts03 Jan 1955Allowed
Peerumuhammad Raotha Pillai Vs Kassim Pillai Peerukannu and others
High Court Of Kerala · AIR 1955 Ker 188
Limitation Act, 1963 — Article 44, 3