High Courts18 Jun 1953
Kochukunju and Another Vs Sankara Pillai and Others
High Court Of Kerala · (1953) 06 KL CK 0008
Transfer of Property Act, 1882 — Section 76
COURT ARCHIVE
High Court Of Kerala judgments, 1953
180 judgments · page 6 of 9
High Courts18 Jun 1953
Kora Ithack Vs Skaria Kuruvilla and Others
High Court Of Kerala · AIR 1953 Ker 535
Civil Procedure Code, 1908 (CPC) — Section 115, 72, 73, 89
High Courts17 Jun 1953
M.P. Menon Vs State
High Court Of Kerala · AIR 1953 Ker 540 : (1953) CriLJ 1786
Constitution of India, 1950 — Article 19, 226, 228, 248
High Courts09 Jun 1953
Kumaran Selvaraja Vs Padmanabhan Abhimanneu and Others
High Court Of Kerala · (1953) 06 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jun 1953Dismissed
Kulathooraiyan Chidambara Iyer Vs Ananthakrishna Iyer and Janardhana Iyer
High Court Of Kerala · (1953) 06 KL CK 0006
Contract Act, 1872 — Section 23
High Courts02 May 1953
Harihara Iyer Neelacanta Iyer and Others Vs Alwaye Municipality and Another
High Court Of Kerala · AIR 1953 Ker 298
High Courts29 Apr 1953Dismissed
Thukalan Poulo Avira Vs Mar Basselios Gheevarghese and Another
High Court Of Kerala · AIR 1954 Ker 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 133, 136(1)
High Courts27 Apr 1953
Ramakrishna Kurup Janardhana Kurup Vs State of Travancore Cochin and Another
High Court Of Kerala · AIR 1953 Ker 238
Constitution of India, 1950 — Article 19Travancore Dramatic Performances Act, 1115 — Section 2, 6, 9Travancore Penal Code — Section 169
High Courts22 Apr 1953Dismissed
Ulahannan Mathai Vs Variathu Agusthy
High Court Of Kerala · AIR 1953 Ker 40
Travancore Debt Relief Act, 1115 — Section 12
High Courts22 Apr 1953
Ponnammal and Another Vs Andi Aiyan and Others
High Court Of Kerala · AIR 1953 Ker 434
Evidence Act, 1872 — Section 112
High Courts11 Apr 1953
State Vs P.S. Sivarama Iyer, Krishna Iyer and Another
High Court Of Kerala · AIR 1953 Ker 425 : (1953) CriLJ 1600
Travancore-Cochin Vehicles Taxation Act, 1950 — Section 4(1)(d), 8
High Courts01 Apr 1953
K.N. Vijayan Vs The State
High Court Of Kerala · (1953) CriLJ 1613
Criminal Procedure Code, 1898 (CrPC) — Section 110, 164, 201, 31, 37Penal Code, 1860 (IPC) — Section 201, 392
High Courts01 Apr 1953
South India Bank Ltd. Vs Commr. of Income Tax
High Court Of Kerala · (1953) 04 KL CK 0007
Travancore Income Tax Act, 1096 — Section 32, 50(2)
High Courts01 Apr 1953
State Vs Allapicha
High Court Of Kerala · AIR 1953 Ker 588 : (1953) CriLJ 1814
Criminal Procedure Code, 1898 (CrPC) — Section 254, 342
High Courts01 Apr 1953Allowed
Sankaran Vs Kochukutty and others
High Court Of Kerala · AIR 1953 Ker 40
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 20 Rule 13, Order 23 Rule 1, Order 23 Rule 2, Order 5 Rule 5Land Acquisition Act, 1894 — Section 18, 2, 26, 3(d), 30Presidency Towns Insolvency Act, 1909 — Section 7
High Courts01 Apr 1953
Sankaran Vs Kochukutty and Others
High Court Of Kerala · AIR 1953 Ker 40
Appellate Jurisdiction Act, 1876 — Section 10(1), 10(2), 3, 6, 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 20 Rule 13, Order 7 Rule 1, 2(2)Insolvency Act, 1848 — Section 4(2), 5, 75(2), 77, 8
High Courts01 Apr 1953Dismissed
Itty Sankaran Vs Ittiyathi Kochukutty and Others
High Court Of Kerala · (1953) 04 KL CK 0001
Civil Procedure Code, 1882 — Order 1 Rule 8, Order 20 Rule 13, Order 23 Rule 1, Order 23 Rule 2, Order 7 Rule 1Jurisdiction Act, 1876 — Section 3Land Acquisition (Amendment) Act, 1921 — Section 2 , 26(2)
High Courts31 Mar 1953Dismissed
Thomman Parakkal Vs Madhavan Arakkaparambil and others
High Court Of Kerala · AIR 1953 Ker 197
Cochin Limitation Act, 1908 — Article 34Limitation Act, 1908 — Article 34
High Courts31 Mar 1953
T.V. Kochuvareed and Another Vs P. Mariappa Gounder and Others
High Court Of Kerala · (1953) 03 KL CK 0015
Central Provinces Tenancy Act, 1920 — Section 45Contract Act, 1872 — Section 20, 31, 32, 56, 58Evidence Act, 1872 — Section 92
High Courts31 Mar 1953
T.M. Hassan Rowther Vs Income Tax Officer
High Court Of Kerala · (1953) 03 KL CK 0006
Income Tax Act, 1922 — Section 2(6B), 26A, 26A(1), 66(5), 66(l)Partnership Act, 1932 — Section 2, 4Travancore Income Tax Act, 1121 — Section 113(1), 39(1)