High Courts03 Sept 1953Allowed
Lakshmi Amma Kalliyani Amma Vs Kunji Pillai Amma Kutty Amma and Others
High Court Of Kerala · (1953) 09 KL CK 0008
Contract Act, 1872 — Section 2, 23, 25(1)Transfer of Property Act, 1882 — Section 122, 6
COURT ARCHIVE
High Court Of Kerala judgments, 1953
180 judgments · page 4 of 9
High Courts02 Sept 1953Dismissed
Krishna Panicker Vs Kunchu and Another
High Court Of Kerala · (1953) 09 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 41, 48, 48(1)Limitation Act, 1908 — Section 19Provincial Insolvency Act, 1920 — Section 33, 34, 49, 72(2), 78(2)
High Courts01 Sept 1953Dismissed
R. Venkitaraman Vs Central Road Traffic Board and Another
High Court Of Kerala · AIR 1954 Ker 140
Motor Vehicles Act, 1939 — Section 133(2), 133(3)Part B States (Laws) Act, 1951 — Section 6
High Courts01 Sept 1953
Mathai Manjooran and Others Vs State
High Court Of Kerala · AIR 1954 Ker 47 : (1954) CriLJ 110
Constitution of India, 1950 — Article 125, 19, 226, 228
High Courts20 Aug 1953Dismissed
K.L. Kuriakose Vs Central Road Traffic Board and Others
High Court Of Kerala · (1953) 08 KL CK 0012
Central Motor Vehicles Rules, 1989 — Rule 158Constitution of India, 1950 — Article 226
High Courts18 Aug 1953
Zainnudin Vs Travancore-Cochin State
High Court Of Kerala · (1953) 08 KL CK 0009
Civil Services (Classification, Control and Appeal) Rules — Rule 49Constitution of India, 1950 — Article 311(2), 313, 320(3)Government of India Act, 1935 — Section 240
High Courts13 Aug 1953Dismissed
Narayanan Vs Kochupennu
High Court Of Kerala · AIR 1954 Ker 142
Transfer of Property Act, 1882 — Section 58(C)
High Courts13 Aug 1953
C. Guruswami Pillai Vs Shri Chitra Cardamom Co-operative Society Bank Ltd.
High Court Of Kerala · (1953) 08 KL CK 0008
Provincial Insolvency Act, 1920 — Section 2, 25, 28, 34, 47
High Courts13 Aug 1953
Ulahannan Varkey Vs Mathai Poulose
High Court Of Kerala · AIR 1954 Ker 172 : (1954) CriLJ 319
Criminal Procedure Code, 1898 (CrPC) — Section 177, 201, 209, 233, 234Penal Code, 1860 (IPC) — Section 387
High Courts12 Aug 1953Allowed
Madhavan Pillai and Another Vs Gopala Kurup and Others
High Court Of Kerala · AIR 1954 Ker 433
Travancore Nair Act, 1912 — Section 39
High Courts11 Aug 1953Allowed
Mohamad Kassam Abdul Sathar Sait Vs Raghavan and Others
High Court Of Kerala · (1953) 08 KL CK 0007
Cochin Limitation Act, 1908 — Article 105, 73Limitation Act, 1908 — Article 115, 120, 85
High Courts06 Aug 1953Allowed
Thommen Chacko Vs Narayanan Thuppan Nambooripad and Others
High Court Of Kerala · AIR 1954 Ker 311
High Courts06 Aug 1953
Ouseph Ouseph Vs Mathen Mariyamma
High Court Of Kerala · AIR 1954 Ker 297
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 152
High Courts06 Aug 1953Dismissed
Sankaran Nair Vs Bhargavi Pillai
High Court Of Kerala · AIR 1954 Ker 158
Travancore Nair Act, 1912 — Section 7(4), 7(8)Travancore Nair Rules — Rule 46, 47
High Courts05 Aug 1953
Sankara Allom, Ltd. Vs The State of Travancore-Cochin and Others
High Court Of Kerala · AIR 1953 Ker 622 : (1953) 1 LLJ 644
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts05 Aug 1953
State Vs Devassi Ouseph
High Court Of Kerala · AIR 1954 Ker 236 : (1954) CriLJ 640
Criminal Procedure Code, 1898 (CrPC) — Section 110, 123
High Courts04 Aug 1953Dismissed
C.D. Govinda Rao Vs The First Member, Board of Revenue and Commissioner of Sales Tax
High Court Of Kerala · (1953) 08 KL CK 0005
Cochin Sales Tax Act, 1121 — Section 16, 17, 18, 24(1), 24(2)Cochin Sales Tax Rules, 1121 — Rule 9, 9(2), 9(5)Income Tax Act, 1961 — Section 33, 33A
High Courts03 Aug 1953Allowed
Sankara Iyer Subramania Iyer Vs Ramachandra Iyer Venkitadri Iyer and Others
High Court Of Kerala · (1953) 08 KL CK 0011
Limitation Act, 1908 — Article 109
High Courts31 Jul 1953
Neelacanta Iyer Vaidyanatha Sarma Vs The State
High Court Of Kerala · AIR 1953 Ker 247
Penal Code, 1860 (IPC) — Section 409, 471, 477A, 487Post Office Act, 1898 — Section 52
High Courts31 Jul 1953Allowed
George Mathai and Another Vs Mathew Daniel and Others
High Court Of Kerala · AIR 1954 Ker 165