High Courts25 Feb 1953Dismissed
Kaliya Pillai Sankaranarayana Pillai Vs U. Kamalammal and another
High Court Of Kerala · AIR 1953 Ker 40
Travancore Debt Relief Act, 1115 — Section 21
COURT ARCHIVE
High Court Of Kerala judgments, 1953
180 judgments · page 8 of 9
High Courts20 Feb 1953
Kumaran Vs Raman and Others
High Court Of Kerala · AIR 1954 Ker 234
Cochin Limitation Act, 1908 — Article 34, 44
High Courts19 Feb 1953
C.A. George Vs Chacko Joseph and Another
High Court Of Kerala · AIR 1954 Ker 116 : (1954) CriLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 68, 87, 88
High Courts17 Feb 1953
Chinnaswami Chettiar Vs Cheru
High Court Of Kerala · (1953) 02 KL CK 0008
Contract Act, 1872 — Section 74
High Courts17 Feb 1953Allowed
Gnanamoni and Another Vs Abraham
High Court Of Kerala · AIR 1954 Ker 329
Cochin Verumpattomdars Act, 1118 — Section 8
High Courts16 Feb 1953
Augustine Meenatoor Vs Mathai and Another
High Court Of Kerala · (1953) 02 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1913 — Section 179, 183(5), 202Provincial Insolvency Act, 1920 — Section 22
High Courts16 Feb 1953
R. Venkitaraman Vs Central Road Traffic Board and Others
High Court Of Kerala · (1953) 02 KL CK 0016
Constitution of India, 1950 — Article 201, 261Evidence Act, 1872 — Section 114
High Courts13 Feb 1953
Kanakulamada Nadar Velu Nadar and Others Vs Pichakannu Ariyar Marimuthu Ariyar and Others
High Court Of Kerala · (1953) 02 KL CK 0010
High Courts11 Feb 1953
Ulahannan Chacko Vs Raman Pillai Padmanabha Pillai
High Court Of Kerala · (1953) 02 KL CK 0018
High Courts11 Feb 1953
Kalyanikutty Amma Vs Gourikutty Amma
High Court Of Kerala · AIR 1953 Ker 352
Court of Probate Act, 1857 — Section 270, 46
High Courts10 Feb 1953Dismissed
Komala Valli and Others Vs Kanju Pillai
High Court Of Kerala · (1953) 02 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 50
High Courts08 Feb 1953
Sirkar Vs Mahadeva Iyer Venkitasubramania Iyer
High Court Of Kerala · AIR 1953 Ker 349
Travancore Land Conservancy Act, 1091 — Section 6, 7, 9
High Courts05 Feb 1953
Nilakantan Nayar Velayudhan Nayar Vs Chirutha Amma Gouri Amma and Others
High Court Of Kerala · AIR 1953 Ker 438
High Courts03 Feb 1953
The United Industries Ltd. Vs The Agricultural Income Tax and Sales Tax Commr. and Another
High Court Of Kerala · AIR 1953 Ker 531
High Courts03 Feb 1953
Vaidhyanathan Chothy Vs Jnanaprakasam Yesuvadiyan and Others
High Court Of Kerala · AIR 1953 Ker 570
High Courts02 Feb 1953
Naryanan and Others Vs Raman
High Court Of Kerala · (1953) 02 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(3), Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 5Cochin Christian Civil Marriage Act, 1905 — Section 3Cochin Marumakkathayam Act, 1113 — Section 3
High Courts02 Feb 1953Dismissed
Ramalingapattar Sankaranarayana Iyer Vs Vasudevan Nambudiri Neelakantan Namburi
High Court Of Kerala · AIR 1954 Ker 233
Cochin Agriculturists Relief Act, 1114 — Section 16, 17, 17(1), 17(2)Contract Act, 1872 — Section 61
High Courts30 Jan 1953
Venkateswara Pai Vs Padmavathi Ammal and Another
High Court Of Kerala · (1953) 01 KL CK 0006
Cochin Easements Act, 1112 — Section 60Easements Act, 1882 — Section 52
High Courts29 Jan 1953
Pichandy Ananthakrishnan and Another Vs Chidambaram Pillai and Another
High Court Of Kerala · (1953) 01 KL CK 0021
High Courts29 Jan 1953
K.N. Sankunny Pillai Vs T. Paul and Others
High Court Of Kerala · AIR 1953 Ker 551
Motor Vehicles Act, 1939 — Section 123, 129A, 22, 42, 42(1)