COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 24 of 1,511

High Courts03 Aug 2026Allowed

Ajit Singh Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 3725

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 2015-Section 14-A(2), 18, 3(1)(r), 3(1)(s)Indian Penal Code-Sections 341, 406, 420, 354, 504, 506B.N.S.S., 2023-Section 482

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High Courts03 Aug 2026Allowed

Aslam Khan Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 3729

BNS, 2023-Section 317(2), 3(5)Mines and Minerals (Development and Regulation) Act, 1957-sections 4/21Forest Act-Section 33

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High Courts31 Jul 2026Dismissed

Mahraj Bhokta & Ors. Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 07 JH CK 0247

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High Courts31 Jul 2026Disposed Of

Mahadeo Oraon Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 07 JH CK 0248

Chota Nagpur Tenancy Act, 1908-Section 71A, 48(4), 46 and 48, 71-AIndian Contract Act, 1872-Section 23Bharatiya Nyaya Sanhita-Section 227

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High Courts31 Jul 2026Allowed

Mukesh Kumar Soni Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0249

BNS, 2023-Sections 109(1), 308(4) & 61(2)Arms Act-Section 27

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High Courts31 Jul 2026Allowed

Mohammad Gulrez @ Mohammad Gulreaz Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0250

Indian Penal Code-Sections 342, 324, 326, 307, 302, 120B & 34Arms Act-Section 27

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High Courts31 Jul 2026Allowed

Md. Rizwan Khan @ Md. Rizwan Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0251

B.N.S.S., 2023-Section 528B.N.S., 2023-Section 126(2), 115(2), 117(2), 109(1), 303(2) & 3(5)Cr.P.C.-Section 482, 320

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High Courts31 Jul 2026Allowed

Mahesh Gupta @ Mahesh Chandra Gupta & Ors. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0252

BNSS, 2023-Section 528Indian Penal Code-Sections 418, 419, 420, 506 & 34Code of Criminal Procedure-Section 482, 320

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High Courts31 Jul 2026Dismissed

Satyendra Yadav Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0253

Indian Penal Code-Section 325, 341, 323, 307/34Probation of Offenders Act, 1958-Section 4

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High Courts31 Jul 2026Dismissed

Ajay Kumar Gupta @ Ajay Kumar Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0254

I.P.C.-Section 354, 376/511/34

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High Courts31 Jul 2026Allowed

Rajendra Ram @ Rajendra Ravidas Vs The Deputy Commissioner Ramgarh & Anr.

Jharkhand High Court · (2026) 07 JH CK 0255

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 74, 37(2), 64, 11, 19, 26, Explanation 2 of the Section 26, 27, 26(1)(a), 26 (1)(b), 26(1)(c), Explanation 1 to section 26

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High Courts31 Jul 2026Dismissed

Wahid Mian & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0258

I.P.C.-Sections 324/149, 341 & 148, 341, 148, 147/341/447/323/324/379/504, 147/341/447/323/324/307/379/504, 341 & 324/149, 447, 307/149, 341ofProbation of Offenders Act, 1958-Section 4

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High Courts29 Jul 2026

Kapil Sah & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0273

BNS, 2023-Section 126(2), 115(2), 118(1), 118(2), 117(2), 109(1), 333, 326(g), 324(5), 96, 351(2), 352, 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)

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High Courts29 Jul 2026

Dilip Prasad Verma Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0274

BNS, 2023-Section 303(2), 317(5), 3(5)Mines and Minerals (Development and Regulation) Act, 1957-Section 21Jharkhand Minor Minerals Concession Rules-Rule4 and 54

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High Courts29 Jul 2026Allowed