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Judgment
6 paragraphs · 95 words
06/ 31.07.2026
This Civil Misc. Petition is of the year 2023.
2.
No one had appeared on behalf of the petitioners before the Lawazima Board on two dates i.e. 31.10.2023 and 16.05.2024.
3.
On the last date i.e. 17.07.2026, when the matter was taken up by this Court, no one appeared on behalf of the petitioners. However, this Court granted one more opportunity for appearance on behalf of the petitioners.
4.
Today also, no one appeared on behalf of the petitioners.
5.
In view of the above, this Civil Misc. Petition stands dismissed for non-prosecution.
