High Courts28 Jul 2026Disposed Of
M/s Gupta Construction Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0279
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 26 of 1,511
High Courts28 Jul 2026Allowed
Sumit Enterprises Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0281
Constitution of India-Article 226The Jharkhand Incentive Rules, 2003-Clause-IV(घ)
High Courts28 Jul 2026Allowed
Savitri Devi & Ors. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0282
Constitution of India
High Courts28 Jul 2026Dismissed
Raju Sharma Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0285
I.P.C.-Section 354, 377, 376, 511
High Courts28 Jul 2026Allowed
Ramawtar Kumar & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0287
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A, 18, 3(1)(r), 3(1)(s)BNS, 2023-Sections 126(2), 329(3), 352, 351(3) & 3(5)B.N.S.S., 2023-Section 482
High Courts28 Jul 2026Allowed
Ashraf Ansari Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0288
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act-Section 14-A, 18, 3(1)(r)(s)(g)BNS, 2023-Sections 126(2), 115(2), 329(3), 352, 351(3) and 3(5)B.N.S.S., 2023-Section 482
High Courts28 Jul 2026Allowed
Md. Mustak Alam Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0289
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A, 18, 3(1)(r)(s)(g)BNS, 2023-Sections 126(2), 115(2), 329(3), 352, 351(3) and 3(5)B.N.S.S., 2023-Section 482
High Courts28 Jul 2026Allowed
Alley Hussain Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0290
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A, 18, 3(1)(r)(s)(g)BNS, 2023-Section 126(2), 115(2), 329(3), 352, 351(3), 3(5)B.N.S.S., 2023-Section 482
High Courts28 Jul 2026Partly Allowed
Raj Kumar Dom Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0293
I.P.C.-Section 377
High Courts27 Jul 2026Dismissed
Balbir Singh Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0256
Constitution of India-Article 226
High Courts27 Jul 2026Dismissed
Iyamin @ Iyamin Ansari Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0257
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 323, 498ADowry Prohibition Act-Section 4
High Courts27 Jul 2026Disposed Of
Satyendra Prasad Singh @ Satendra Prasad Singh Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0259
High Courts27 Jul 2026Allowed
Navneet Kumar Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0260
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act-Section 14-A, 3(1)(r)(s), 3(2)(v)BNS, 2023-Sections 316(2), 318(4), 352, 351(3) and 3(5)B.N.S.S., 2023-Section 482
High Courts27 Jul 2026Allowed
Md. Rizwan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0261
BNSS, 2023-Section 528Indian Penal Code-Sections 419, 420Information Technology Act-Section 66D
High Courts27 Jul 2026Allowed
Archana Kumari Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0262
BNS, 2023-Section 96, 137(2), 103(1), 238, 61
High Courts27 Jul 2026Dismissed
Shefali Khatun Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0263
High Courts27 Jul 2026Dismissed
Alibaba Cloud (India) Limited Liability Partnership Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0264
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 Jul 2026Allowed
Vikash Rai @ Vikash Kumar Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0265
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528I.P.C.-Sections 498ADowry Prohibition Act-Section 3/4
High Courts27 Jul 2026Dismissed
Dharma Tigga Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0266
IPC-Sections 376DB, 506, 341, 342, 363POCSO Act-Section 6
High Courts27 Jul 2026Dismissed
Awdhesh Yadav @ Guddu Kumar Vs The State of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0267
B.N.S.S., 2023-Section 528, 75Code of Criminal Procedure, 1973-Section 82, 83B.N.S., 2023-Section 64 (1), 64