High Courts29 Jul 2026Allowed
Chunu Mardi Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0291
I.P.C.-Section 376, 493, 90, Clause — Secondly of Section 375Cr.P.C.-Section 161
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 25 of 1,511
High Courts29 Jul 2026Partly Allowed
Sk. Habib & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0292
I.P.C.-Sections 147, 307/149, 148, 149, 323, 324, 326, 307, 436/34, 436, 300, 335Explosive Substance Act-Section 3/4, 3 / 4
High Courts29 Jul 2026
Mahabir Mahto & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0294
Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage), Rules-Section 9, 11Mines and Minerals (Development and Regulation) Act, 1957-Section 4, 21Jharkhand Minor Mineral Concession Rule, 2004-Rule 54
High Courts29 Jul 2026Partly Allowed
Shankar Manjhi & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0295
I.P.C.-Sections 147, 436, 307/149, 436/149, 148, 149, 452, 307 & 326, 141, 307, 326, 436 & 307/149Probation of Offenders Act, 1958-Section 4
High Courts29 Jul 2026Allowed
Ratan Turi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0296
I.P.C.-Sections 448, 376, 511, 341, 354, 493Cr.P.C.-Section 313
High Courts29 Jul 2026Allowed
Osama @ Md. Osama Ali Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0297
IPC-Section 407, 411, 420 and 34Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts29 Jul 2026Allowed
Satish Yadav Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0298
BNS, 2023-sections 303(2), 317(2), 3(5)Jharkhand Minerals (Prevention of illegal Mining Transportation and Storage) Rules, 2017-Rule 13JMMC Rules, 2004-Rule 54
High Courts29 Jul 2026Dismissed
Govind Yadav Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0299
I.P.C.-Section 376
High Courts29 Jul 2026Partly Allowed
Taufique Khan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0300
Indian Penal Code-sections 307, 387Arms Act-Section 27, 25
High Courts29 Jul 2026Dismissed
Rama Shankar Prasad @ Ram Shankar Prasad Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0301
Cr.P.C.-Section 202, 203, 145, 146(1), 197Bihar Co-operative Societies ActBihar Private Forest Act, 1947-Section 14
High Courts29 Jul 2026Allowed
Noor Alam Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0302
I.P.C.-Section 387, 386 & 387, 386/34 & 387/34, 34, 120B
High Courts29 Jul 2026Dismissed
Binod Kumar Munjan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0303
I.P.C.-Section 498A, 323, 324, 149, 498-A, 323/34Probation of Offenders’ Act-Section 4Cr.P.C.-Section 156 (3), 482, 460, 461 & 462
High Courts29 Jul 2026Dismissed
Kartik Kumar Rout Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0304
I.P.C.-Section 498A, 406 & 498-A, 498-AProbation of Offenders ActCr.P.C.-Section 462
High Courts29 Jul 2026Dismissed
The State Of Jharkhand & Ors. Vs Jai Narayan Bhagat & Anr.
Jharkhand High Court · (2026) 07 JH CK 0305
High Courts29 Jul 2026Revision allowed
Gopal Prasad Sinha Vs 1. The State Of Jharkhand 2. Manoj Kumar Singh
Jharkhand High Court
N.I. Act-Section 138, Clause (b) of proviso to Section 138Negotiable Instrument Act
High Courts29 Jul 2026Appeal allowed
Raj Kumar Choudhary Vs The Oriental Insurance Co. Ltd.
Jharkhand High Court · 2026 INSC 656
High Courts28 Jul 2026Dismissed
Anish Kumar Dokania @ Anish Kumar Dokaniyan @ Anish Dokania & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · 2023 INSC 1088
BNSS, 2023-Section 528Indian Penal Code-Sections 120B, 406, 420, 323, 504 & 34, 504Cr.P.C.-Section 156(3), 216, 218 or under Section 228
High Courts28 Jul 2026Dismissed
Ashok Kumar Singh Vs Geeta Devi
Jharkhand High Court · (2026) 07 JH CK 0272
Constitution of India-Article 227
High Courts28 Jul 2026Allowed
Satyaveer Kumar @ Satyaveer & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0275
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 308(2), 308(3), 61(2), 303(2), 351(2), 351(3), 3(5), 338, 336(3), 340(2), 308(5)Dowry Prohibition Act-Sections 3 & 4
High Courts28 Jul 2026Allowed
Bimlendu Shekhar Jha Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0276
B.N.S.S., 2023-Section 528Indian Penal Code-Sections 406, 420/34, 420, 405, 415Cr.P.C.-Section 250