COURT ARCHIVE

Jharkhand High Court judgments, 2023

570 judgments · page 18 of 29

High Courts12 Jul 2023

Farid Ansari Vs State Of Jharkhand

Jharkhand High Court · (2023) 07 JH CK 0017

Indian Penal Code, 1860 — Section 34, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Jul 2023

Durga Murmu And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 07 JH CK 0012

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9, 13Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Indian Penal Code, 1860 — Section 34, 379, 411
High Courts30 Jun 2023Dismissed

Yadunandan Choudhary And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 06 JH CK 0029

Indian Penal Code, 1860 — Section 90, 120B, 406, 409, 415, 420, 423, 424, 465, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164