High Courts23 Jun 2023Allowed
Lakshmi Devi Vs Union Of India
Jharkhand High Court · (2023) 06 JH CK 0013
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 19 of 29
High Courts22 Jun 2023
Workman Of M/S India Firebricks And Insulation Company Ltd Vs Presiding Officer, Industrial Tribunal, Ranchi And Another
Jharkhand High Court · (2023) 06 JH CK 0017
High Courts22 Jun 2023Allowed
Kundan Kumar Sinha @ Kundan Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0016
Jharkhand Excise Act, 1915 — Section 47(a)
High Courts22 Jun 2023Partly Allowed
Umesh Mahato Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0015
Indian Penal Code, 1860 — Section 323, 341probation Of Offenders Act, 1958 — Section 3
High Courts21 Jun 2023
Arun Uraon And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0028
High Courts19 Jun 2023Disposed Of
Neel Kamal Bauri Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0026
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts19 Jun 2023
Shiv Ratan Sahu Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0024
Indian Penal Code, 1860 — Section 120B, 379, 406, 420Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
High Courts19 Jun 2023
Badal Kumar Bauri @ Badal Bauri Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0023
Indian Penal Code, 1860 — Section 366A, 376, 420Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023
Sheikh Raj @ Shaik Raj Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0022
Indian Penal Code, 1860 — Section 323, 376, 379, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023
Jitendra Rajak @ Jitendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0021
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023Dismissed
Shivendra Nath Verma Vs Union Of India
Jharkhand High Court · (2023) 06 JH CK 0020
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 11, 13, 13(1)(d), 13(2), 15, 17A, 19, 19(1), 19(3)
High Courts19 Jun 2023Disposed Of
Abid Ali And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0019
Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Jun 2023Allowed
Raju Ram Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0018
Indian Penal Code, 1860 — Section 279, 304ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(C)
High Courts16 Jun 2023
Mohar @ Manohar Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0012
Indian Penal Code, 1860 — Section 34, 120B, 385, 387, 420, 471Criminal Law Amendment Act, 1932 — Section 17
High Courts16 Jun 2023
Lakhi Kant Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0011
Protection Of Children From Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376AB
High Courts16 Jun 2023
Dhrub Kumar Gupta @ Dhuruv Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22
High Courts16 Jun 2023
Nitish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0008
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts14 Jun 2023Allowed/Disposed Of
Dr. Shakuntala Kumar @ Shakuntala Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0003
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 304, 304ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482