High Courts13 Jun 2023Disposed Of
Ajay Kumar Vs Jharkhand State Mineral Development Corporation Limited And Others
Jharkhand High Court · (2023) 06 JH CK 0007
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 20 of 29
High Courts13 Jun 2023Allowed/Disposed Of
Shailendra Prasad Barnwal Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0006
Contempt Of Court Act, 1971 — Section 15(2)
High Courts13 Jun 2023Allowed/Disposed Of
Debashish Chatterjee @ Devashish Chatterjee Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0005
Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Jun 2023Allowed/Disposed Of
Amit Sao @ Amit Shaw Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0004
High Court Of Jharkhand Rules, 2001 — Rule 35(1)(f), 36(ii), 152Code Of Criminal Procedure, 1973 — Section 2(wa), 372, 378(3), 378(4)
High Courts12 Jun 2023Dismissed
Principal Commissioner Of Income Tax Vs Heavy Engineering Corporation Limited
Jharkhand High Court · (2023) 06 JH CK 0001
Income Tax Act, 1961 — Section 10(5), 37, 40(a), 43B(f), 143(1), 143(3)
High Courts12 May 2023Allowed
Gouri Shankar Sah And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 05 JH CK 0029
Indian Penal Code, 1860 — Section 109, 120B, 420, 424, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 239
High Courts11 May 2023Disposed Of
M/s A.B. Singh Vs Central Coalfields Limited
Jharkhand High Court · (2023) 05 JH CK 0031
Arbitration And Conciliation Act, 1996 — Section 4, 11(6), 14(1), 14(1)(a), 14(2), 15, 15(2), 16, 16(2), 34, 34(2)
High Courts11 May 2023Disposed Of
Akshyay Ghosh And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 05 JH CK 0030
Indian Penal Code, 1860 — Section 34, 307, 387Code Of Criminal Procedure, 1973 — Section 162
High Courts10 May 2023Dismissed
Sahdeo Sahu And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 05 JH CK 0033
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 304BEvidence Act, 1872 — Section 113A, 113, 113B
High Courts10 May 2023Allowed
Kali Charan Mahato @ Kalia Vs State Of Jharkhand
Jharkhand High Court · (2023) 05 JH CK 0032
Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302, 307
High Courts08 May 2023Allowed
Santosh Kumar @ Arjun Vs Union Of India Through CBI
Jharkhand High Court · (2023) 05 JH CK 0028
Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 May 2023Dismissed
Khushboo Kumari @ Khusbhu Kumari Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 05 JH CK 0027
Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 498ACode Of Criminal Procedure, 1973 — Section 317, 407
High Courts08 May 2023Allowed/Disposed Of
Rama Shankar Singh @ R.S. Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 05 JH CK 0026
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 161, 165, 323, 341, 354, 379, 406, 420, 427, 452
High Courts08 May 2023Dismissed
Md. Aslam @ Pappu Vs Union Of India Through C.B.I.
Jharkhand High Court · (2023) 05 JH CK 0025
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts08 May 2023Allowed/Disposed Of
Manoranjan Prasad Sinha Vs Union Of India And Others
Jharkhand High Court · (2023) 05 JH CK 0024
Constitution Of India, 1950 — Article 21, 301(1), 338, 338(5), 338(8)Code Of Criminal Procedure, 1973 — Section 41, 173(8), 190
High Courts08 May 2023
Raj Ballabh Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 05 JH CK 0023
High Courts08 May 2023Dismissed
Manasa Chandra Mahanta Vs Union Of India And Others
Jharkhand High Court · (2023) 05 JH CK 0022
Constitution Of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 5Persons With Disabilities (Equal Opportunities Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 2(p), 2(t), 33
High Courts08 May 2023Disposed Of
Faiyazuddin Ansari Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 05 JH CK 0021
High Courts08 May 2023Allowed/Disposed Of
Munna Khan And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 05 JH CK 0020
High Courts08 May 2023Dismissed
Leelanand Jha Vs State Of Jharkhand Through S.P., A.C.B.
Jharkhand High Court · (2023) 05 JH CK 0019