High Courts27 Apr 2023Allowed/Disposed Of
Amit Singh @ Amit Kr. Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0043
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 22 of 29
High Courts27 Apr 2023Allowed/Disposed Of
Shyam Narayan Sahu And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0042
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4
High Courts24 Apr 2023Dismissed
Upendra Nath Verma Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0041
Constitution Of India, 1950 — Article 311
High Courts20 Apr 2023Disposed Of
Dhruba Kumar Ghosh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0037
High Courts19 Apr 2023Allowed/Disposed Of
Shiv Ram Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 04 JH CK 0040
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10(1), 23, 24, 25Indian Penal Code, 1860 — Section 406
High Courts19 Apr 2023Disposed Of
Muneshwar Sahu Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0039
High Courts19 Apr 2023
Chola Mandalam M.S. General Insurance Co. Ltd Vs Kumar Abhishek And Others
Jharkhand High Court · (2023) 04 JH CK 0038
High Courts18 Apr 2023
Md. Raja Alam Vs State Of Jharkhand
Jharkhand High Court · (2023) 04 JH CK 0035
Indian Penal Code, 1860 — Section 395
High Courts18 Apr 2023Disposed Of
Sai Vihar Construction Pvt. Ltd Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0034
High Courts17 Apr 2023Dismissed
State Of Jharkhand Vs M/s P. K. Ramaiah & Co And Others
Jharkhand High Court · (2023) 04 JH CK 0036
High Courts12 Apr 2023Allowed/Disposed Of
Lakshmi Narayan Singh Suman Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0024
Indian Penal Code, 1860 — Section 498A
High Courts11 Apr 2023Allowed/Disposed Of
Father Ignace Topno Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0025
Indian Penal Code, 1860 — Section 120B, 108A, 153A, 153B, 155(3), 195, 295A, 505, 505(1), 505(2), 505(3), 506Code Of Criminal Procedure, 1973 — Section 196, 202
High Courts10 Apr 2023Dismissed
Babban Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0032
High Courts10 Apr 2023Disposed Of
Kamlawati Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0030
High Courts10 Apr 2023Dismissed
Mitlal Mandal Vs Balgovind Mandal And Others
Jharkhand High Court · (2023) 04 JH CK 0028
Jharkhand Panchayat Raj Act, 2001 — Section 155
High Courts10 Apr 2023Dismissed
Deep Sahakari Ghrih Nirman Samittee Simit Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0027
High Courts10 Apr 2023Dismissed
Gadadhar Nath Pathak Vs Chancellor, Ranchi University, Ranchi And Others
Jharkhand High Court · (2023) 04 JH CK 0026
Code Of Civil Procedure, 1908 — Order 22 Rule 9Limitation Act, 1963 — Section 5, 14
High Courts10 Apr 2023Disposed Of
Birsingh Munda And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 04 JH CK 0021
Indian Penal Code, 1860 — Section 147, 148, 149, 302Criminal Law Amendment Act, 1932 — Section 17Code Of Criminal Procedure, 1973 — Section 190(1)(a), 190(1)(b), 200, 202
High Courts10 Apr 2023Allowed/Disposed Of
General Manager (Mines) And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0020
Environment (Protection) Act, 1986 — Section 15, 16, 19Code Of Criminal Procedure, 1973 — Section 362Negotiable Instruments Act, 1881 — Section 141
High Courts10 Apr 2023Allowed/Disposed Of
Subuir Ghosh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0019
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10(1), 23, 24, 25Indian Penal Code, 1860 — Section 406Negotiable Instruments Act, 1881 — Section 138, 141