COURT ARCHIVE

Jharkhand High Court judgments, 2023

570 judgments · page 24 of 29

High Courts16 Mar 2023Dismissed

M/s Santosh Construction Vs Union Of India

Jharkhand High Court · (2023) 03 JH CK 0006

National Investigation Agency Act, 2008 — Section 6(5), 8, 21Indian Penal Code, 1860 — Section 147, 148, 149, 302, 353, 379, 453Arms Act, 1959 — Section 27