High Courts21 Feb 2023Dismissed
Rajesh Kumar Gupta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0035
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 107
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 26 of 29
High Courts21 Feb 2023Allowed
M/S. Shiv Jyoti Enterprises JV Binod Kumar Lal @ Shiv Jyoti Enterprises Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0033
Jharkhand Value Added Tax Rules, 2006 — Rule 14(1), 14(7)Jharkhand Value Added Tax Act, 2005 — Section 25(7), 29(1), 29(3), 30, 30(4), 30(4)(d), 35, 35(6), 36, 38, 40(2), 46(1)
High Courts20 Feb 2023
Binod Yadav @ Vinod Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18
High Courts20 Feb 2023Dismissed
Ruparna Dutta Vs Union Of India Through C.B.I.
Jharkhand High Court · (2023) 02 JH CK 0031
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109
High Courts17 Feb 2023
Sandeep Mahto @ Sudip Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0029
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506
High Courts17 Feb 2023Dismissed
Manoj Ramani And Others Vs Bhario Ram And Others
Jharkhand High Court · (2023) 02 JH CK 0028
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 11
High Courts16 Feb 2023
Abhishek Paswan @ Rajan @ Abhishek Kumar Paswan Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0027
Indian Penal Code, 1860 — Section 34, 341, 354A, 354D, 376, 504, 506
High Courts16 Feb 2023Dismissed
Saklain Kuraishi @ Saklain Akhtar Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0026
Arms Act, 1959 — Section 25(1A), 26, 35
High Courts16 Feb 2023Dismissed
Ankit Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0025
Indian Penal Code, 1860 — Section 392, 394, 394, 411
High Courts15 Feb 2023Dismissed
Sachidanand Singh @ Sachit Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0024
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468
High Courts15 Feb 2023
Raghunath Singh And Others Vs Ramdeo Mahto And Others
Jharkhand High Court · (2023) 02 JH CK 0023
High Courts15 Feb 2023Partly Allowed
Sayed Ansari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0022
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 342Probation Of Offenders Act, 1958 — Section 4
High Courts15 Feb 2023Dismissed
Sanjeev Ram And Others Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0021
Code Of Criminal Procedure, 1973 — Section 157, 161, 374(2)Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 134
High Courts15 Feb 2023Dismissed
Choutha Munda And Others Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0020
Code Of Criminal Procedure, 1973 — Section 107, 374(2)Indian Penal Code, 1860 — Section 17, 148, 149, 300, 302
High Courts14 Feb 2023Disposed Of
Anita Devi And Others Vs Divisional Manager And Others
Jharkhand High Court · (2023) 02 JH CK 0030
High Courts14 Feb 2023Disposed Of
Asutosh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0009
Indian Penal Code, 1860 — Section 272, 273Bihar Excise Act, 1915 — Section 47(A)
High Courts13 Feb 2023Disposed Of
Raju Bodra Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0014
Indian Penal Code, 1860 — Section 494, 498ACode Of Criminal Procedure, 1973 — Section 210
High Courts13 Feb 2023Dismissed
Jitendra Kumar @ Jitendra Prasad And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0013
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471,
High Courts13 Feb 2023Dismissed
Nanddev Prasad Gupta @ Nanddev Prasad And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0012
Indian Penal Code, 1860 — Section 34, 323, 498A, 506
High Courts13 Feb 2023Dismissed
Praveen Kumar Vs State Of Jharkhand Through A.C.B
Jharkhand High Court · (2023) 02 JH CK 0010
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 143, 147, 150, 201, 204, 216, 225, 341, 353, 427, 504, 505