High Courts11 Feb 2023Disposed Of
Yashoda Devi And Others Vs M/S New India Assurance Company Ldt. & Anr
Jharkhand High Court · (2023) 02 JH CK 0015
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 27 of 29
High Courts10 Feb 2023Allowed
Waris Buildcon Vs Union Of India And Others
Jharkhand High Court · (2023) 02 JH CK 0019
Constitution Of India, 1950 — Article 141Arbitration And Conciliation Act, 1996 — Section 9, 11(6)
High Courts10 Feb 2023Disposed Of
Akhil Prasad Mandal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0018
High Courts10 Feb 2023Dismissed
Vijay Kumar Shankar @ Kumar Vijay Shankar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 313Prevention Of Corruption Act, 1947 — Section 5(1)(d), 5(2)Indian Penal Code, 1860 — Section 161
High Courts10 Feb 2023Dismissed
Suresh Sahu And Others Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0016
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 307, 326Code Of Criminal Procedure, 1973 — Section 154, 154(1), 155, 156, 161, 162, 162(2), 164, 169, 170, 173, 173(2), 173(8), 313, 482
High Courts10 Feb 2023Disposed Of
Pasari Steel Pvt. Ltd Vs Jharkhand Bijli
Jharkhand High Court · (2023) 02 JH CK 0004
Electricity Act, 2003 — Section 142
High Courts09 Feb 2023Dismissed
Ramjee Prasad And Others Vs Balku Oraon And Others
Jharkhand High Court · (2023) 02 JH CK 0006
Code Of Criminal Procedure, 1973 — Section 144, 145
High Courts09 Feb 2023Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs Rinku Devi And Others
Jharkhand High Court · (2023) 02 JH CK 0005
Motor Vehicles Act, 1988 — Section 140, 167
High Courts07 Feb 2023Dismissed
Michael Dungdung Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 155, 374(2)Indian Penal Code, 1860 — Section 302
High Courts06 Feb 2023Dismissed
Bijla Oraon And Others Vs Widow Of Deceased And Others
Jharkhand High Court · (2023) 02 JH CK 0008
Bihar Land Reforms Act, 1950 — Section 5, 6, 7Chota Nagpur Tenancy Act, 1908 — Section 6, 19, 71A, 139Code Of Civil Procedure, 1908 — Section 100
High Courts03 Feb 2023Allowed/Disposed Of
Bibhuti Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0003
Indian Penal Code, 1860 — Section 34, 120(B), 420, 467, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts02 Feb 2023Dismissed
Lakhiram Hembram @ Lukhiram Hembram And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0001
Indian Penal Code, 1860 — Section 34, 149, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Feb 2023Dismissed
Sahodar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0002
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 32(1), 101, 106
High Courts30 Jan 2023Disposed Of
Deepika Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0046
High Courts30 Jan 2023Allowed
Gahnu Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 01 JH CK 0045
Constitution Of India, 1950 — Article 21
High Courts30 Jan 2023Dismissed
Akhileshwar Prasad Yadav Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0044
High Courts30 Jan 2023
Bihar Mica Exporters Association Vs State Of Jharkhand And Ors
Jharkhand High Court · (2023) 01 JH CK 0043
High Courts30 Jan 2023Dismissed
Lal Jagdhatri Nath Shahdeo And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0042
High Courts30 Jan 2023
Ismail Khan Vs State Of Jharkhand
Jharkhand High Court · (2023) 01 JH CK 0039
Indian Penal Code, 1860 — Section 376, 504
High Courts25 Jan 2023Allowed
M/s. Global Resources Company Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0037
Jharkhand Value Added Tax Act, 2005 — Section 2(xxxiii), 2(xlviii), 36(6)